Bar Council ID
D/979/1994
- Lawyer Search
- Lawyer Profile
Advocate Prashant Kumar Mittal
Experience: 24 Years
New Delhi, Delhi
Advocate Prashant Kumar Mittal
City Of Residence
New Delhi
Court Of Practice
- Allahabad High Court
- Delhi High Court
- District Court Saket
- District Court Tis Hazari
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Criminal Law
- Labour Law
Forum discussions by Advocate Prashant Kumar (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
Personal Meeting
- Duration: 30 Minutes
- 5500.00 /-
- Book Appointment