Bar Council ID
2255
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- Lawyer Profile
Advocate lawyer cspl
Experience: 10 Years
New Delhi, Delhi
Advocate lawyer cspl
Money Laundering Money Laundering Money Laundering Money Laundering
City Of Residence
New Delhi
Court Of Practice
- Bombay High Court
- Supreme Court Of India
Area Of Expertise
- Administrative Law
Langauges
- English
- Hindi
Forum discussions by Advocate lawyer (Recent 10)
No Answer(s) Found.
User Reviews (4) found
-
user cspl 9/14/2018 1:40:51 PM 4
good
-
user cspl 9/14/2018 2:08:32 PM 5
excellent
-
user cspl 9/14/2018 2:08:33 PM 5
excellent
-
anjireddy vangala 2/11/2019 12:08:03 PM 5
good
User Recommendations (4) found
-
user cspl9/14/2018 2:08:45 PM
good in civil law
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user cspl9/14/2018 2:08:46 PM
good in civil law
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user cspl9/14/2018 2:26:47 PM
dfgfgh
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anjireddy vangala2/11/2019 12:08:10 PM
good
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