Magotteaux International S.A. (Belgium), C/o Dr. Ramesh Kumar Mehta, Authorised Registered Patent Agent, Mehta & Mehta Associates, B474, Sushant Lok-I, Sector 27, Gurgaon - 122002, Haryana And Others vs Assistant Controller of Patents & Designs, Office of the Controller of Patents & Designs, Intellectual Property Office Building, Plot No. 32, Sector 14, Dwarka, New Delhi - 110075, The Controller General of Patents, Designs, And Trade Marks, Government of India, Ministry of Commerce and Industry, Baudhik Sampada Bhawan, Near Antop Hill Head Post Office S.M.Road, Antop Hill, Mumbai - 400037 and AIA Engineering Ltd., B-5/20, 2nd Floor, Safdarjung Enclave, New Delhi – 110029 And Others

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        All Words Territorial Jurisdiction System will search all the judgements wherein both the words Territorial and Jurisdiction exist. Both the words Territorial and Jurisdiction might or might not be together in the search results.
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        Territorial Jurisdiction System will search the exact phrase "Territorial Jurisdiction" i.e. the outcome will be all the judgements wherein both the words Territorial Jurisdiction are together.
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        OR "Territorial Jurisdiction" OR "Section 138 NI Act" System will search for judgements wherein either or both of the phrases (I.e. "Teritorial Jurisdiction" or "Section 138 NI Act" are present as it is.
        AND "Territorial Jurisdiction" AND "Section 138 NI Act" System will search for judgements wherein both the phrases (I.e. "Teritorial Jurisdiction" and "Section 138 NI Act") are present as it is.
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