Ahluwalia Contracts India Ltd Vs ACIT

Income Tax Appellate Tribunal (Delhi A Bench) 29 Mar 2024 Income Tax Appeal No. 44/DEL/2023 (2024) 03 ITAT CK 0085
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 44/DEL/2023

Hon'ble Bench

G.S. Pannu, (VP); Anubhav Sharma, J

Advocates

K. Sampath, Vishal Sehgal, Kanav Bali

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 154, 250

Judgement Text

Translate:
Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2024) 03 ITAT CK 0085
  • Coram: G.S. Pannu, (VP); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: K. Sampath, Vishal Sehgal, Kanav Bali
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 154, 250
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