De Golyer And Macnaughton Corp. Vs ACIT

Income Tax Appellate Tribunal (Delhi D Bench) 2 Apr 2024 Income Tax Appeal No. 1065/DEL/2023 (2024) 04 ITAT CK 0015
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1065/DEL/2023

Hon'ble Bench

Saktijit Dey, (VP); Dr. B. R. R. Kumar, (AM)

Advocates

Salil Kapoor, Ananya Kapoor, Sanjay Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 44BB, 250

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 04 ITAT CK 0015
  • Coram: Saktijit Dey, (VP); Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Salil Kapoor, Ananya Kapoor, Sanjay Kumar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 44BB, 250
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