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K. Kamalaveni, Moorchika rep. by her mother and natural guardian, K. Rajammal and C. Karuppiah Vs The Managing Director, Subbathal Spinning Mills (P) Limited, P.O. John and The Official Liquidator
Decision:
Allowed
06-07-2004
.... he Armed Forces of the Union; and any reference to a workman who has been injured shall, where the workman is dead includes a reference to his dependents or any of them." 18. The above said definition clearly lays down that in order to exclude a person from the category of "workman", two ingredie ...
Madras High Court
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