About 1.00 results (0.011 seconds)
Rajasthan Excise Service Association Jaipur Vs Mani Ram Inania
Decision:
Dismissed
11-05-2001
.... xcise Officers in the State of Rajasthan and out of these 13 persons were from the Excise Service and 7 from the Rajasthan Adminislrative Service. Apart from above, three more posts have been created which have also been filled up from Rajasthan Excise Officer to officiate as District Excise Officer ...
Rajasthan High Court (Jaipur Bench)
Page 1 of 0 - Total Count: 1
Get In Touch With Us
We are here to help. Want to learn more about our services? Please get in touch, we'd love to hear from you!