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Inder Singh Vs State of H.P. and Others
Decision:
25-07-2011
.... dered and promoted Respondent No. 4 to the rank of Head Constable against 5% exemptee quota as per the provision of Punjab Police Rules 13.8 (amended). (c) In reply to this para it is submitted that promotion of the Respondent No. 4 was ordered under the provision of Punjab Police Rule 13.8 which ...
High Court of Himachal Pradesh
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