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Maninder Singh Aulakh alias Bittoo Aulakh Vs Gurnam Singh, Deputy Director
Decision:
Disposed off
26-04-2018
.... Pseudoephedrine and 500 grams of intoxicant powder, besides two motorcycles which were allegedly used for carrying-out drug trafficking in the State. As regard to the offences under the PML Act, 2002, the petitioner is running a hotel in the name & style of “Sanjog International, Amritsar” ...
High Court Of Punjab And Haryana At Chandigarh
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