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Nikhila Utkala Khudra Byabasayi And Vending Zone Surakhya Trust Vs State Of Odisha & Others
Decision:
26-10-2022
.... 3. By order dated 15th September, 2022, coordinate Bench had directed issuance of notice on un-represented opposite party nos. 3 to 13. Of them, postal article addressed to opposite party no. 11 has been returned unserved with postal endorsement ‘Addressee could not be located’. Mr. Mohapatra de ...
Orissa High Court
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