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Nayeem Ahmad Khan Vs National Investigation Agency
Decision:
Dismissed
09-04-2025
.... s trial will proceed before the Special Judge, NIA or before the Special Court for MP/MLAs, for which further directions are awaited. He submitted that apart from this, the learned ASJ has been expeditiously proceeding with the Trial. 58. It was submitted that as far as the Appellant’s heal ...
Delhi High Court
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