Chowdavarapu Kesava Rao Vs State Of Telangana
.... to remove the alleged deviations/unauthorised constructions to the House bearing H.No.9-15/2WP. 3. Sri Durga Prasad, learned Standing Counsel appearing for the respondents on instructions submits that the respondent Municipal Corporation, having found that the petitioner proceeded with the ...
High Court For The State Of Telangana:: At Hyderabad
A. Mallesh Alias A.Mallesh Yadav Vs State Of Telangana And 3 Others
.... letter dated 02.01.2023 seeking payment of Rs.42,81,912/-towards CRMP charges and labour cess and Rs.51,65,262/-towards City Level Infrastructure Impact Charges and that respondent No.2 had also informed respondent No.4 and their GPA vide letter dated 02.01.2023 stating that the applicant shall s ...
High Court For The State Of Telangana:: At Hyderabad
M/S. Spencers Retail Ltd. Vs State Of A.P. Hyderabad And 3 Others
.... ir natural, ordinary or popular sense, what is meant is that the words must be ascribed that natural, ordinary or popular meaning which they have in relation to the subject-matter with reference to which and the context in which they have been used in the statute. Brett, M.R. called it a ‘cardin ...
High Court For The State Of Telangana:: At Hyderabad
P.Sreedhar Reddy And Others Vs State Of Telangana And Others
.... aken steps either to allot the said land or pay compensation initiating proceedings under the Right to Fair compensation Act, 2013, being vexed with the callous attitude of the respondents the petitioners got issued notices dated 13-04-2018. The petitioners have been deprived of legally entitle ...
High Court For The State Of Telangana:: At Hyderabad
A Babu Rao Vs A Raju
.... office; that one Sreenu and Radhika were not present at the Registrar’s office, but the remaining family members of the defendant were present and that since Sreenu and Radhika were not present at the Registrar’s office, the sale deed was not executed on that day. One of the attesting witn ...
High Court For The State Of Telangana:: At Hyderabad
Sura Kumaraswamy Vs State Of Telangana
.... writ petition. 7. We have heard Mr. A. Rajendera Prasad, learned counsel for the appellant; learned Government Pleader for Municipal Administration for respondent No.1; Ms. P. Lakshmi, learned Standing Counsel appearing for respondent Nos.2 and 3; Mr. T. Srikanth Reddy, learned Government ...
High Court For The State Of Telangana:: At Hyderabad
M/S. Arunachala Logistics Pvt. Ltd. Vs State Of Telangana And 8 Others
.... failed to discharge his duties, the learned Single Judge ought to have interdicted the orders of the Commissioner and allowed the writ petition. He also submits that the learned Single Judge, without taking into consideration the orders granted by this Court suspending the order in I.A.No.1913 ...
High Court For The State Of Telangana:: At Hyderabad
Seth Ghasiram Gopikished Badruka Educational Society Vs Greater Hyderabad Municipal Corporaiton
.... 5 ? (4) Whether the notice dated 31/3/2010 issued under Section 452 of GHMC Act is legal without inspection under Section 451 of the GHMC Act ? (5) Whether the Corporation is right in issuing a notice in a cyclostyle manner ? (6) Whether the Corporation have complied with the prov ...
High Court For The State Of Telangana:: At Hyderabad
Azmath Nafees Fatima Vs State Of Telangana And 4 Others
.... as proceeded to make constructions and basing on the evidence on record, granted injunction restraining the respondent corporation from interfering with the construction over the suit schedule property and the respondent corporation having allowed the judgment and decree to attain finality, is no ...
High Court For The State Of Telangana:: At Hyderabad
State Of Telangana Vs Master Patluri Rohith Reddy
.... he Layout Regularisation Scheme (LRS), 2015 by which building permission was directed to be considered by collecting basic penalisation charges and compounding fee plus open space contribution charges on the present market value of the site/plot applied for building permission. Learned Single Ju ...
High Court For The State Of Telangana:: At Hyderabad
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