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Malad Kokil Co-Operative Housing Society Ltd. Vs The Modern Construction Co. Ltd. and Others <BR> Sundarvan S 4 Co-Operative Housing Society Ltd.
Decision:
07-09-2012
.... del agreement prescribed under the MOF Act and MOF Rules, incorporates the statutory obligation and a promoter is required to declare to the flat takers the floor space index available in respect of the land in square metres and the floor space index which the promoter has utilised. In case, the pro ...
Bombay High Court
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