Birendra Ray and Others Vs The State of Bihar and Others
.... ference to the Board of Revenue Circular Letter dated 10.3.1980 and another Circular Letter No. 2132 dated 1.4.1980, Annexures-B, C that Lower Division Clerk must necessarily pass Departmental Accounts Examination for becoming eligible for earning promotion on the post of Upper Division Clerk. He fu ...
Patna High Court
Syed Mozammil Ashraf Vs The State of Bihar and Others
.... llegality. He also stated that there is no such rule that the vacant post of Senior Accounts Clerk has to be filled up by promotion only which could be also filled up by transfer of competent person from one Division to another as there is no illegality in such transfer. He also relied upon a Full B ...
Patna High Court
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