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Santosh Kumar Sahu Vs Basanti Bai
Decision:
Allowed
02-09-2022
.... in issue (Ishwer Singh v. Sarwan Singh [AIR 1965 SC 948] and Syed Mohd. Salie Labbai v. Mohd. Hanifa [(1976) 4 SCC 780 : AIR 1976 SC 1569]). We are of the view that the above summary in Mulla is a correct statement of the law. 19. We have here to advert to another principle of caution refe ...
Chhattisgarh High Court
Ghanshyamdas Vs Vardhamanmal & Ors
Decision:
14-02-2019
.... #2344;िष्कर्ष से यह भी स्पष्ट है कि चांदमल के अन्य उत्तर& ...
Madhya Pradesh High Court (Indore Bench)
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