Ambica Jute Mills Ltd. & Anr. Vs Jute Commissioner & Ors.
.... All Jute Mills (Subrata Gupta) Jute Commissioner” “No.Jute(Mktg)/106/2015 Dated: 10th December 2015 ORDER In continuation of the Order of even number dated 24-11-2015 issued by the Jute Commissioner in exercise of the power conferred under the Jute and Jute Textiles C ...
Calcutta High Court (Appellete Side)
Bally Jute Company Ltd. & Anr. Vs Jute Commissioner & Ors.
.... ember 2015 ORDER In continuation of the Order of even number dated 24-11-2015 issued by the Jute Commissioner in exercise of the power conferred under the Jute and Jute Textiles Control (Amendment) Order, 2002, I, Dipankar Mahto, Deputy Jute Commissioner hereby define the Two months’ c ...
Calcutta High Court (Appellete Side)
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