Tufts University Vs Assistant Controller Of Patents And Designs
.... espect of Indian Patent Application Nos. 1191/KOL/2005 and 1427/DEL/1999 that have no bearing on the present matter at hand inasmuch as the finally amended claims indeed define a special technical feature over the parent claims as mandated under Section 10(5) of the Indian Patents Act and PCT Ru ...
Intellectual Property Appellate Board, Chennai
Exxonmobil Chemical Patents Inc. Vs Controller Of Patents
.... 3.3 This first mentioned application no. IN/PCT/2002/1027/MUM was examined in accordance with the law ...
Intellectual Property Appellate Board, Mumbai
University Of Copenhagen Vs Controller Of Patents
.... /non-natural structural characteristics. Therefore, it is hereby decided that the patent application 531/DELNP/2013 is refused for grant of a patent.” 4. The learned counsel of the appellant submits as under: 4.1 Tables l to 3f of the as filed specification depicts a number of mutations ...
Intellectual Property Appellate Board, Delhi Registry Cum Bench
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