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Vijay Kumar Vs Harsh Lata Aggarwal
Decision:
Disposed Off
10-09-2008
.... having experience and directed him to pay a maintenance of Rs. 10,000/- per month to the wife. The order is very strange. It is not known to the law to fix the maintenance for wife looking at the qualification and experience of a person ignoring the qualifications and experience of the wife. If the ...
Delhi High Court
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