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Sanjay Kumar and Others Vs State of Haryana and Others
Decision:
09-01-2006
.... ated 8.8.2003 and Finance Department Advice U.O. No. 1/75/2003-3 FGI dated 6.9.2003. (ii) The department will chalk out a plan for proper deployment of force so that there is no net expenditure on the State Exchequer. 9. That the expenditure incurred on HSISF was to be recovered by way of user ...
High Court Of Punjab And Haryana At Chandigarh
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