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Mr. Vikas V. Prabhu Vs Registrar of Co-operative Societies, Department of Cooperation, Government of Goa, Panaji, Goa And Ors
Decision:
Dismissed
06-08-2018
.... s to Point No. (i): 16. This point has to be taken up for consideration at the outset, as it goes to the root of the matter. It is undisputed that the petitioner is not contesting the election from any of the three Talukas, namely, Bardez, Pernem and Sattari, in which, the members of respo ...
Bombay High Court (Gao Bench)
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