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Vidya Drolia & Ors Vs Durga Trading Corporation
Decision:
Disposed Off
28-02-2019
.... asic decision in cases of this kind is the judgment contained in Booz Allen and Hamilton Inc. v. SBI Home Finance Limited and Others, (2011) 5 SCC 532 . This judgment has laid down in great detail what is the meaning of the expression “arbitrability” [see paragraph 34]. Paragraph 35 is importan ...
Supreme Court Of India
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