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M/s Turret Industrial Security Pvt. Ltd. Vs Union of India And Ors
Decision:
Allowed
04-02-2021
.... tween the period July, 2017 to February, 2020. Payment of GST liability in installments is not available under the G.S.T. laws. As per GSTR-I return filed from September, 2019 to July, 2020 , the facility of I.T.C. to the tune of Rs. 1,82,01,863/- have been passed on to the petitioner’s clients, ...
Jharkhand High Court
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