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Punjab National Bank Vs Union Of India & Ors
Decision:
Allowed
24-02-2022
.... hen anything is confiscated under these rules, such things shall thereupon vest in" Central Government. (2) The officer adjudging confiscation shall take and hold possession of the things confiscated, and every Officer of Police, on the requisition of such officer, shall assist him in t ...
Supreme Court Of India
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