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Aureliano Fernandes Vs State Of Goa And Others
Decision:
Allowed
12-05-2023
.... d modified by statutes, depending on the exigencies of different situations, the facts and circumstances of the case and the framework of the law [Also refer : A.K.Kraipak and others v. Union of India and Others, (1969) 2 SCC 262 and Union of India v. Col. J.N. Sinha and Another, (1970) 2 SCC 45 ...
Supreme Court Of India
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