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Bata India Limited And Another Vs U.P. State Micro And Small Enterprise Facilitation Council And Another
Decision:
Dismissed
31-05-2023
.... d order dated 3.3.2020 is extracted as under:- “59. Karnataka High Court in fact followed the judgment of Bombay High Court in Gujarat State Petronet Ltd. Vs. Micro and Small Enterprises Facilitation Council and others (supra) and Gujarat High Court in Principal Chief Engineer Vs. M/s Mani ...
Allahabad High Court
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