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Ch. Ramakoteswar Rao Vs General Manager, APSRTC, Hyderabad and others
Decision:
12-06-2000
.... conduct, which would perse bean act of misconduct, though not enumerated in the relevant Standing Order is punishable under the penal clause. The Supreme Court distinguished Mulchandani''.? case (supra), having regard to the language of Standing Order 24(1) of the Mulchandani Industry and observed t ...
Andhra Pradesh High Court
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