Kerala Public Service Commission and Others Vs Roshini K.S.
.... truction that photograph ought to have been taken after 31.12.2010 has been uploaded in the website of the Commission or it was available with the Commission at the relevant time or as on date. The learned Single Judge during hearing of the Writ Petition has granted opportunity to the Commission to ...
High Court Of Kerala
Union Public Service Commission Vs Gyan Prakash Srivastava
.... a barrister and is called to the Bar on or before the 31st day of December, 1976 or has passed the article clerks examination or any other examination specified by the High Court at Bombay or Calcutta for enrolment as an attorney of that High Court; or has obtained such other foreign qualification i ...
Supreme Court of India
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