Ngangbam N Ingudam O Haripriyari Devi Vs State Of Manipur & Ors.
.... JUDGMENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks three weeks’ time for filing counter affidavit. Mr. S. Yainanda, learned counsel appearing for the petitioner has no objection. As prayed for, list this case aga ...
Manipur High Court (Imphal)
Suresh Prasad Vs Directorate Of Enforcement
.... Singh, J Mr. M. Gunedhor, learned counsel appeared for the petitioner and Mr. D. Julius Riamei, learned counsel appeared for the respondent. It has been submitted at the bar that exchange of pleadings are complete and the matter can be heard and finally disposed of. As prayed fo ...
Manipur High Court (Imphal)
A B Philimon Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J Mr. Somiyo Horam, learned counsel appearing for the petitioner seeks three weeks’ time for filing rejoinder affidavit. Mr. Th. Vashum, learned GA appearing for the respondents has no objection. As prayed for, list this case agai ...
Manipur High Court (Imphal)
Manipur Public Service Commission Vs Manipur Information Commission & Anr.
.... submitted that counter affidavit on behalf of respondent No. 1 will be filed within two days with advance copy to the counsel appearing for the petitioner. Mr. M. Rarry, learned senior counsel appearing for the petitioner also seeks two weeks’ time for filing rejoinder affidavit. Pray ...
Manipur High Court (Imphal)
Manipur Public Service Commission Vs Manipur Information Commission & Anr.
.... submitted that counter affidavit on behalf of respondent No. 1 will be filed within two days with advance copy to the counsel appearing for the petitioner. Mr. M. Rarry, learned senior counsel appearing for the petitioner also seeks two weeks’ time for filing rejoinder affidavit. Pray ...
Manipur High Court (Imphal)
Manipur Public Service Commission Vs Manipur Information Commission & Anr.
.... submitted that counter affidavit on behalf of respondent No. 1 will be filed within two days with advance copy to the counsel appearing for the petitioner. Mr. M. Rarry, learned senior counsel appearing for the petitioner also seeks two weeks’ time for filing rejoinder affidavit. Pray ...
Manipur High Court (Imphal)
PG Gaithaothui Vs State Of Manipur & Anr.
.... Mr. D. Julius Riamei, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised. Mr. Th. Vashum, learned GA appearing for the respondents has no objection. Leave granted. The present writ peti ...
Manipur High Court (Imphal)
Langam Nganthoi Vs State Of Manipur & 3 Ors.
.... ffidavit filed on behalf of respondent Nos. 3 & 4. Mr. Th. Vashum, lerned GA appearing for the State respondents also seeks three weeks’ time for filing counter affidavit. Mr. Rajesh Ranjan, learned counsel and Mr. T. Momo, learned senior counsel appearing for respondent Nos. 3 an ...
Manipur High Court (Imphal)
Aheibam Joykumar Singh & Anr. Vs State Of Manipur & Anr.
.... hem Bimol Singh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks three weeks’ time for filing counter affidavit. Mr. U. Augusta, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again on 15-01-2025. Earlier ...
Manipur High Court (Imphal)
Y. Mangi Singh Vs State Of Manipur & 2 Ors.
.... Ahanthem Bimol Singh, J Ms. Jyotsana, learned counsel appearing for the respondents seeks two weeks’ time for filing counter affidavit. Ms. Rinika Maibam, learned counsel appearing for the petitioner has no objection. As prayed for, list this case agai ...
Manipur High Court (Imphal)
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