K. Heera Kabui Vs State Of Manipur & Ors
.... Ahanthem Bimol Singh, J Mr. I. Denning, learned counsel appearing for the petitioner seeks two weeks’ time for filing rejoinder affidavit. Prayer is allowed. As prayed for, list this case again on 11-01-2024. ...
Manipur High Court (Imphal)
Sunny Shimrah Vs State Of Manipur
.... Mr. T. Momo, learned counsel appearing for the petitioner prays for taking up these matters after the Deewali vacation. Mr. S. Nepolean, learned GA appearing for the official respondents and Mr. D. Julius Riamei, learned counsel appearing for the private respondents submitted that they hav ...
Manipur High Court (Imphal)
Chongtham Rakesh Singh Vs State of Manipur; & Ors.
.... ENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Juno Rahman, learned counsel appearing for the petitioner prays for taking up this matter after 2 (two) weeks. Mr. A. Vashum, learned Government Advocate appearing for the respondents has no objection. As prayed for, list this cas ...
Manipur High Court (Imphal)
Yengkhom Rabina Devi Vs State Of Manipur
.... Ahanthem Bimol Singh, J Mr. M. Rakesh, learned counsel appeared for the petitioner and Mrs. L. Monomala, learned GA appeared for the respondents. On the joint prayer made by the learned counsel appearing for the parties, list these cases again on 19- ...
Manipur High Court (Imphal)
State Of Manipur Vs Th. Romen Singh & Anr
.... rth Mridul, CJ None appears for the review petitioners. Mr. A. Romenkumar, learned senior counsel, appears for the respondents through video conferencing. At the request of Mr. A. Romenkumar, learned senior counsel appearing on behalf of the respondents, the hearing of the revie ...
Manipur High Court (Imphal)
Collector (LA), Imphal West Vs Okram Ibotombi Singh
.... Mr. H. Debendra, learned Deputy AG appearing for the applicant. Issue notice, returnable within four weeks. Applicant is to take steps for service of notice upon the respondent by way of speed post. Steps should be taken within ten days and the applicant is to file an affidavit s ...
Manipur High Court (Imphal)
Waikhom Nimaichand Singh Vs Manoharmayum Geetchandra Sharma; & Ors
.... S. Lokhendro, learned counsel made a prayer on behalf of the counsel appearing for the respondents praying for granting 3 (three) weeks’ time for filing counter affidavit. Mr. Rommel A., learned counsel appearing for the petitioner has no objection. As prayed for, list this case again ...
Manipur High Court (Imphal)
Sapam Pyari Devi Vs Accountant General (A&E) & Ors
.... T Ahanthem Bimol Singh, J Mr. Suresh, learned counsel appearing for the Accountant General seeks two weeks’ time for filing a reply to the rejoinder affidavit filed by the petitioner. Mr. Prasanta, learned counsel appearing for the petitioner has no objection. As prayed for, ...
Manipur High Court (Imphal)
State Of Manipur & 2 Ors Vs Potsangbam Jaminikanta Singh & Anr
.... am, appears for the petitioners and Mr. T. Momo, learned counsel, appears for the respondents. At the request of Mr. Dimalkumar Haobam, learned counsel appearing on behalf of the petitioners, in order to enable him to file rejoinder affidavit to the counter affidavit filed on behalf of resp ...
Manipur High Court (Imphal)
B Debajit Sharma Vs Elizabeth Yumnam; & Ors
.... learned counsel appeared for the deceased respondent No. 3. None appeared for the respondent No. 4. The present application had been filed praying for allowing filing of the tracking report showing the factum of service of notice upon the respondents. I have heard the submission ...
Manipur High Court (Imphal)
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