Bill Clerks Welfare Association Vs State Of Manipur & 2 Ors.
.... -JUDGMENT Golmei Gaiphulshillu, J Heard M. Ajitkevin Singh, learned counsel appearing for the petitioner. Issue notice. Mrs. R.K. Emily, learned GA accepts notice on behalf of the respondents. List the matter on 23.08.2024. Registry is directed to list the matter ...
Manipur High Court (Imphal)
KGG Construction Pvt. Ltd. Vs State Of Manipur & 3 Ors.
.... accepts notice on behalf of the respondent nos. 1, 3 & 4. Learned counsel for the petitioner is directed to take steps to respondent no. 2 by speed post within 1(one) week. Mr. I. Rajesh, learned counsel further submits that his name is wrongly reflected as respondent counsel in t ...
Manipur High Court (Imphal)
KGG Construction Pvt. Ltd. Vs State Of Manipur & 3 Ors.
.... rned counsel appearing for the petitioner. Issue notice. Mrs. R.K. Emily, learned GA accepts notice on behalf of the respondent nos. 1, 3 & 4. Learned counsel for the petitioner is directed to take steps to respondent no. 2 by speed post within 1(one) week. List the mat ...
Manipur High Court (Imphal)
Pamreishang Hungyo Vs State Of Manipur & 2 Ors.
.... MENT Golmei Gaiphulshillu, J Heard Md. Syed Murtaza Ahmed, learned counsel appearing for the petitioner. Issue notice. Mr. Samarjit Hawaibam, learned GA accepts notice on behalf of the respondents. List the matter on 29.08.2024. Registry is directed to list the ma ...
Manipur High Court (Imphal)
Moirangthem Herokumar Singh & 14 Ors. Vs Union Of India & Anr.
.... ulshillu, J Mr. S. Gunabanta, learned counsel appearing for the petitioners requested to give some time to file rejoinder affidavit. Not objected by Mr. S. Vijayanand Sharma, learned Sr. Panel Counsel appears for the respondent no. 1 & 2. List the matter on 06.09.2024. I ...
Manipur High Court (Imphal)
Avantika Contractors Ltd. Vs State Of Manipur & 2 Ors
.... pears through VC assisted by Mr. T. Momo, learned counsel for the applicant. Mr. I. Amri, learned counsel appearing on behalf of the Advocate General for the respondents submits that the learned Advocate General is indisposed. List the matter on 22.08.2024 at 02:00 p.m. It is mad ...
Manipur High Court (Imphal)
State Of Manipur Vs Koting Lamkang
.... the learned counsels for the parties submitted list of illegible and missing documents in the paper book. Call for the original Lower Court Record. Registry along with Court Master of this Court are directed to go through the pages and replace with legible documents and also put the m ...
Manipur High Court (Imphal)
Elangbam Ranjit Singh Vs State Of Manipur & Anr.
.... Md. Abdul Baqee Khan, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised. Mr. Th. Vashum, learned GA appearing for the respondents has no objection. Leave granted. The present writ peti ...
Manipur High Court (Imphal)
Laithangbam Ithoi Singh Vs State Of Manipur & Ors.
.... Abdul Baqee Khan, learned counsel appearing for the petitioner seeks adjournment of hearing of this case on the ground that his senior is out of station. Mr. Phungyo Zingkhai, learned Deputy GA and Mr. Y. Romeshchandra, learned counsel appearing for the private respondents submitted that th ...
Manipur High Court (Imphal)
Janthaipou Kamei Vs State Of Manipur & Ors.
.... petitioner seeks three weeks’ time for bringing on record the LRs of the deceased respondent No. 4 in WP(C) No. 1013 of 2019. Mr. Th. Vashum, learned GA, Ms. Kabamdailiu Pamei, learned counsel and Mr. U. Augusta, learned counsel appearing for the respondents submitted that they have no ob ...
Manipur High Court (Imphal)
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