Shagolsem Loken Singh Vs State Of Manipur & 4 Ors.
.... Ahanthem Bimol Singh, J Mrs. L. Monomala, learned GA appearing for the respondents prays for taking up this matter after one week. Mr. Prasanta, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again on ...
Manipur High Court (Imphal)
Fundrei Olli & Anr. Vs State Of Manipur & 2 Ors.
.... Ahanthem Bimol Singh, J Mr. Vijay Kumar, learned counsel appearing for the petitioner prays for taking up this matter after two weeks. Mr. Th. Vashum, learned GA appearing for the respondents has no objection. As prayed for, list this case again on ...
Manipur High Court (Imphal)
CCpur District EGS Centres Welfare Association Vs State Of Manipur & Ors.
.... ing for the petitioner seeks leave to withdraw the present writ petition as well as the connected application with liberty to file a fresh one, if so advised. Mr. Th. Vashum, learned GA appearing for the respondents submitted that he has no objection. Leave granted. The present ...
Manipur High Court (Imphal)
Nurul Nesha Vs State Of Manipur & Ors.
.... None appeared for the petitioner. Ms. Nikita, learned counsel appearing for the respondents submitted that counter affidavit on behalf of the respondents has already been filed. As the counsel for the petitioner is absent, let this case be listed again on 18-12-20224. In the meantim ...
Manipur High Court (Imphal)
Elangbam Ongbi Gitarani Devi Vs State Of Manipur & 2 Ors.
.... Ahanthem Bimol Singh, J Mr. Kh. Tarunkumar, learned senior counsel assisted by Ms. Maria, learned counsel, appeared for the petitioner; and Mr. Th. Vashum, learned G.A., appeared for the respondents. As prayed for, list this case again on 02.12.2 ...
Manipur High Court (Imphal)
Rajkumari Memtombi Vs Bharat Petroleum Corporation Ltd. (BPCL)
.... , J Mr. Ningtamba, learned counsel appearing for the petitioner, seeks 2(two) weeks further time as last chance for filing rejoinder affidavit. Mr. Boboy Potsangbam, learned C.G.S.C. appearing for the respondent, has no objection. As prayed for, list this case again on 16.12.2024 ...
Manipur High Court (Imphal)
N. Ibeni Devi Vs State Of Manipur & 4 Ors.
.... Ahanthem Bimol Singh, J None appeared for the petitioner. Mr. Th. Vashum, learned GA appearing for the respondents prays for taking up this matter after three weeks. As prayed for, list this case again on 20-12-2024. ...
Manipur High Court (Imphal)
Shankhil Jeevan Lamkang Vs State Of Manipur
.... NTTAG-JUDGMENT Ahanthem Bimol Singh, J Ms. Achui, learned counsel appearing for the petitioner, seeks 2(two) weeks further time for filing rejoinder affidavit. Mr. A. Bheigya Meitei, learned counsel appearing for the respondent, has no objection. As prayed for, list this ca ...
Manipur High Court (Imphal)
Irengbam Kumar Singh Vs State Of Manipur
.... MENT Ahanthem Bimol Singh, J When the matter is called up, none appeared for the petitioner. On the earlier occasion also, the petitioner remained unrepresented and as such, this case has been fixed for passing appropriate order. Accordingly, the present writ petition is her ...
Manipur High Court (Imphal)
Md. Yaqoob Khan Vs State Of Manipur & 3 Others
.... unsel appeared for the petitioner, Mr. Niranjan Sanasam, learned GA appeared for Respondent Nos.1, 2 & 3 and Mr. B.P. Sahu, learned senior counsel appeared for Respondent Nos.5 to 11. It has been submitted at the bar that exchange of pleadings are complete and the matter can be posted f ...
Manipur High Court (Imphal)
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