Ravi V Vs State of Karnataka & Ors
.... he implementation of the enactments specified in Schedule-I to the National Green Tribunal Act, 2010. 4. In view of the averments in the application, we consider it appropriate to have response of (1) State of Karnataka through Chief Secretary, Government of Karnataka, (2) Karna ...
National Green Tribunal Principal Bench, New Delhi
Sachin Rajoria Vs State of Kerala & Ors
.... which has been constructed on a land reserved for green belt in Indore, Madhya Pradesh. 2. The letter petition does not disclose the details of such colonies and the allegation made in the letter petition is general in nature bereft of the necessary particulars. 3. Hence, we do not d ...
National Green Tribunal Principal Bench, New Delhi
Anuraj R Vs State of Kerala & Ors
.... le numbers are less during early morning hours. My son was suffering from breathing issue from last few months and so the same case for small children in this city. I am looping National green tribunal and central pollution control board in this email. Also looping Kochi mayor, ...
National Green Tribunal Principal Bench, New Delhi
Dilip Dev Vs State of Madhya Pradesh
.... uent movement of outsiders is held in the locality which creates nuisance and unwanted traffic jams and parking issue. Though in the OA an allegation of noise pollution in the locality has been raised but no material to substantiate the same has been enclosed. That apart the letter petition ment ...
National Green Tribunal Principal Bench, New Delhi
News Item titled "Secunderabad complex fined for felling trees" appearing in the times of India dated 06.01.2024 Vs
.... t in appearance on behalf of State of Telangana and stated that as per instructions given by forest department, fine has been imposed on the violators under the provisions of Forest Act and recovered. With regard to environmental compensation she wants time to place her response in the matt ...
National Green Tribunal Principal Bench, New Delhi
Anirban Ghorai Vs State of Karnataka & Ors
.... p; 3. We have been informed that this Tribunal had taken suo motu cognizance and registered Original Application No. 182/2023(SZ) [EARLIER OA NO. 324 of 2021(PB)] titled as Tribunal on its own motion SUO MOTU based on the basis of news item published in ‘The Indian Express dated 21.11.2021, ...
National Green Tribunal Principal Bench, New Delhi
News Item titled "Forest Dept. objects to operating flights over protected areas" appearing in the Times of India dated 31.12.2023 Vs
.... , Tamil Nadu Forest Department. ii. Chief Wildlife Warden, Tamil Nadu. iii. Directorate General of Civil Aviation through its Director General. 5. The status report on behalf of Respondents No. 1 and 2 has been filed stating that the helicopter took off from outside th ...
National Green Tribunal Principal Bench, New Delhi
News item titled "Illegal sand mining continues unabated on Goan riverbeds" appearing in O Herald dated 30.12.2023 Vs
.... aik, Additional Collector-I, North Goa has appeared through virtual mode and has informed that this very issue is pending consideration before the High Court of Bombay in PIL (WP) No. 14/2018 in the matter of The Goa River Sand Protectors Network vs. Shri Parimal Rai and Ors. He has further state ...
National Green Tribunal Principal Bench, New Delhi
Anil Kumar Vs State of Haryana & Ors
.... and were being cut on the basis of said auction. 2. None has appeared for the applicant on 12.01.2024 and vide order dated 12.01.2024 the applicant was ordered to be informed about the date of hearing fixed and VC link was ordered to be sent to him for joining the proceedings. 3. Copy ...
National Green Tribunal Principal Bench, New Delhi
Tushar Goswami Vs Union of India Through the Secretary Ministry of Environment Forest & Climate Change
.... ua (Turtle) Wildlife Sanctuary, Varanasi which was notified vide letter no. 1485/14-4-2008-823/2008, dated 21.05.2009 which was rescind vide notification no. 336/81-4-2020- 823/2008 TC Lucknow, dated 17.03.2020 with foot note that the notification shall be subject to the final decision of the Su ...
National Green Tribunal Principal Bench, New Delhi
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