Monster Energy Company Vs Registrar Of Trade Marks
.... roscope to find the differences, for this is not the way the average purchaser views the marks. To the average buyer, the points of similarity are more important that minor points of difference. A court should not engage in "technical gymnastics" in an attempt to find some minor differ ...
Intellectual Property Appellate Board, Chennai
Mutha Brothers Vs Arjun Singh Rajguru, Trading As
.... their reputation, the question that arises is that out of the millions of words of English language, why did the appellants adopt only the words "Holiday Inn", The answer has to be that the appellants deliberately adopted these words to ride on the immense global reputation of the respo ...
Intellectual Property Appellate Board, Chennai Circuit Bench At Kolkata
Janssen Biotech, Inc Vs Controller Of Patents
.... om the below figure, wherein the 28th position (FR1) is occupied by Threonine (Thr) in germline sequence and Isoleucine (Ile) in TNV 148. the addition that “Xaa at position 43 is selected from Lys or Asn” derives support from the below figure, wherein the 43rd position (8th position ...
Intellectual Property Appellate Board, Chennai Circuit Bench At Kolkata
Environmental Management Vs Controller General Of Patents & Designs,
.... to the folds and pushed together. Even in D2, parallel arrangement of spacers provides for a field mostly across the face of the filter, since the spacing apart of the electrodes erodes their ability to extend the field through the filter material and therefore the same efficiency may not be ...
Intellectual Property Appellate Board, Chennai Circuit Bench At Kolkata
Tata Chemicals Ltd. Vs Controller Of Patents
.... ep of hydrating the fly ash prior to mixing with soda ash effluent converts the free lime (calcium oxide) into calcium hydroxide. This step thus allows for use of fly ash containing free lime (calcium oxide), which is otherwise not suitable for manufacturing of building material. Reference in thi ...
Intellectual Property Appellate Board, Mumbai
Novartis Ag, Vs Controller General Of Patents
.... ach and every respondent. However, only Respondent no. 4, 6 and 8 are being represented by their respective counsels, as shown above. 6. Apart from the issue of serial pre-grant opposition, it is the case of the appellant that respondent no. 2 should be directed to dispose of the matter ...
Intellectual Property Appellate Board, Delhi Registry Cum Bench
Adrenomed Ag Vs Deputy Controller Of
.... of non-patentability under section 3(d), 3(e) and added a fresh objection under section 3(i) of the Patents Act, 1970 apart from other objections as narrated above. 8. We note that after the hearing at IPO , the appellant submitted written arguments under Rule 28(7) on 04/12/2019 and in res ...
Intellectual Property Appellate Board, Mumbai
Allegro Pharmaceuticals, Llc Vs Controller Of Patents And Designs
.... riginally filed 31 claims with PCT International Application no. PCT/US2010/056277 and claim number 20 thereof defined “A composition of matter comprising an RGCysteic Acid Peptide or derivative thereof.” The claims dependent on it, upto claim number 28, defined the said composition with differe ...
Intellectual Property Appellate Board, Chennai
Doons Defence Academy Vs Registrar Of Trade Marks
.... hole. The cited mark “Rajasthan Defence Academy with the device of arms” under application no. 2435693 is very different from the subject mark The cited mark is a very mark with a totally different device/label/logo mark along with “RDA” written on top and a device of arms (signifying the armed ...
Intellectual Property Appellate Board, Delhi Registry Cum Bench
Gas Franchise Brands Llc Vs Registrar Of Trade Marks
.... c. the subject trade mark is one which has the ability to create a lasting impact on a consumer’s mind and by virtue of said reason alone, is capable of being a source identifier akin to no other; d. the subject trade mark does not contain any element that is non-distinctive or otherwi ...
Intellectual Property Appellate Board, Delhi Registry Cum Bench
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