Athokpam Ojendro Meetei Vs Principal Accountant General (A & E), Manipur & 4 Ors.
.... learned counsel and Mrs. L. Monomala, learned GA appearing for respondents seek three weeks’ time for filing their counter affidavits. Ms. Hestina, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again on 19-06-2025. Registry is directe ...
Manipur High Court (Imphal)
Khwairakpam Wangkhei Singh & 86 Ors. Vs State Of Manipur & 2 Ors.
.... Ahanthem Bimol Singh, J Mr. N. Zequeson, learned counsel appearing for the petitioners seeks two weeks’ time for filing rejoinder affidavit. Mr. Th. Vashum, learned GA appearing for the respondent has no objection. As prayed for, list these cases again ...
Manipur High Court (Imphal)
Md. Asraf Ali & 4 Ors. Vs State Of Manipur & 2 Ors.
.... er made on behalf of the petitioners is confined to the consideration and disposal of the representation submitted by the petitioners, he has no objection in disposing of the present writ petition as prayed for by the counsel for the petitioner. In view of the submission made by the learned ...
Manipur High Court (Imphal)
Soubam Iboyaima Singh Vs State Of Manipur & Anr.
.... by Mr. N. Khelemba, learned counsel for the petitioner, submits that the petitioner has subsequently joined some other service and he is not interested in pursuing the review petition and the same may be closed. Mr. Th. Sukumar, learned Government Advocate for the State respondents, has no ...
Manipur High Court (Imphal)
Thokchom Suren Singh Vs Principal Accountant General (A And E), Manipur; & 4 Ors.
.... UDGMENT Ahanthem Bimol Singh, J Mrs. L. Monomala, learned GA and Mr. S. Jasobanta, learned counsel appearing for the respondents seek 3 weeks’ time for filing counter affidavit. Ms. Hestina, learned counsel appearing for the petitioner has no objection. As prayed for, list ...
Manipur High Court (Imphal)
Wangkheirakpam Ibetombi Devi Vs State Of Manipur & Anr.
.... ie-in-Harness Scheme in the Directorate of Education(S), Government of Manipur. Mr. Syed Murtaza Ahmed, learned counsel appearing for the petitioner, submitted that in view of the said letter submitted by the learned G.A., the present writ petition can be closed by issuing a simple directio ...
Manipur High Court (Imphal)
Oinam Deben Singh Vs Principal Accountant General (A And E), Manipur; & 4 Ors.
.... UDGMENT Ahanthem Bimol Singh, J Mrs. L. Monomala, learned GA and Mr. S. Jasobanta, learned counsel appearing for the respondents seek 3 weeks’ time for filing counter affidavit. Ms. Hestina, learned counsel appearing for the petitioner has no objection. As prayed for, list ...
Manipur High Court (Imphal)
Rajkumar Momonsana Singh Vs Principal Accountant General (A And E), Manipur; & 4 Ors.
.... AG-JUDGMENT Ahanthem Bimol Singh, J Mrs. L. Monomala, learned GA and MK Azir, learned counsel appearing for the respondents seeks 3 weeks’ time for filing counter affidavit. Ms. Hestina, learned counsel appearing for the petitioner has no objection. As prayed for, list this ...
Manipur High Court (Imphal)
State Of Manipur; & Anr. Vs Okram Ibotombi Singh
.... them Bimol Singh, J Mr. Ln. Ngamba, learned counsel appearing for the respondent prays for taking up these matters after 2 weeks. Mr. H. Debendra, learned Deputy AG appearing for the petitioners has no objection. As prayed for, list these cases again on 10.06.2025. Earlier ...
Manipur High Court (Imphal)
Collector (LA), Imphal West; & Anr. Vs Abujam Bira Singh
.... Singh, J Mr. M. Devananda, learned senior counsel assisted by Ms. Jyotsana, learned counsel appearing for the applicants seeks 2 weeks’ time for filing a rejoinder to the objection filed by the respondent. Mr. N. Mahindra, learned counsel appearing for the respondent has no objection ...
Manipur High Court (Imphal)
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