News item titled "illegal Mining: Fake eRawanas worth Rs 8.4 cr at core of ED probe" appearing in Tribune News Service dated 28.02.2024 Vs
.... implementation of the provisions of scheduled enactment. 3. Power of the Tribunal to take up the matter suo-motu has been recognized by the Hon’ble Supreme Court in the matter of “Municipal Corporation of Greater Mumbai vs. Ankita Sinha & Ors.” reported in 2021 SCC Online SC 897. ...
National Green Tribunal Principal Bench, New Delhi
Aas Mohammad Vs State of U.P.
.... on 13.09.2023 with the Registrar General stating as under:- “(iv) At the time of inspection, it was found that due to the operation of dairy unit, there may be an adverment effect of health on local residence. So in the basis of observation during said inspection notice have been issued to ...
National Green Tribunal Principal Bench, New Delhi
News item titled "Nawabganj Bird Sanctuary Not (bird�s) paradise lost yet but solace becoming a casualty" appearing in The Hindustan Times dated 25.12.2023 Vs
.... tions (01 location is within the premises of the Nawabganj Bird Sanctuary & 01 at outside the Nawabganj Bird Sanctuary). 5. That as per the Ambient Air quality monitoring report the parameters were found within the prescribed standards. 6. That as per the Ambient Air Quality Monito ...
National Green Tribunal Principal Bench, New Delhi
Jitender Singh Vs Union of India & Ors
.... initial consent to operate, latest consent to operate, siting criteria, compliance of Zig-Zag technology, compliance with the standards including provisions for monitoring i.e. permanent facility (port hole and platform), utilization of ash generated, and type of fuel used. 4. Further, sou ...
National Green Tribunal Principal Bench, New Delhi
News item titled "CG News Badee Karyavai: ret ke avaidh khanan va parivahan ke maamle mei 6 chain mountain machine sahit 57 vaahan jabt" appearing in Raigarh Top News dated 16.02.2024 Vs
.... s been imposed on the violators for violating the environmental norms. 3. The news item raises substantial issue relating to compliance of the environmental norms. 4. Power of the Tribunal to take up the matter suo-motu has been recognized by the Hon’ble Supreme Court in the matter of ...
National Green Tribunal Principal Bench, New Delhi
Sukhbir Singh Vs Union of India & Ors
.... lottee of Plot No. 436P, Sector 6, Rohtak are impleaded as Respondents no. 5 and 6. 3. The applicant is directed to file amended memo of parties within seven days. 4. Prima facie the averments made in the application raise substantial questions relating to environment arising out of th ...
National Green Tribunal Principal Bench, New Delhi
News item titled "Baghpat News Katha mei mitti khanan ko lekar hungama" appearing in Amar Ujala dated 15.02.2024 Vs
.... Magistrate, Baghpat has been filed stating that the conditional lease has been sanctioned for mining/transportation of soil for the period from 20.02.2024 to 19.05.2024 in favour of Rajshyama Construction Private Limited for Gata Nos. 2274, 2272, 2276A, 2276, 2273, 2273B, area 2.9710 hectare fo ...
National Green Tribunal Principal Bench, New Delhi
News Item titled "Pune residents of Bavdhan Budruk suffer due to drainage water accumulation" appearing in Pune Times Mirror dated 15.02.2024 Vs
.... ing their wastewater into the said Plot. 7. The area of the said Plot of Bavdhan-Budruk was included in the Pune Municipal Corporations limits in the year 2021. Pune Municipal Corporation is in the process of preparing Detailed Project Report (DPR) for laying down the drainage line network ...
National Green Tribunal Principal Bench, New Delhi
Vardhaman Kaushik Vs Union of India & Ors
.... vehicles for further five years beyond the period of 10 years. 9. In support of his submissions, he has placed reliance upon the notifications dated 13.09.2018, 01.08.2019, 12.03.2021, 24.11.2022, 16.01.2023 and the communications dated 12.07.2021 and 06.09.2021 as also the orde ...
National Green Tribunal Principal Bench, New Delhi
Society For Protection Of Culture, Heritage, Environment, Traditions And Promotion Of National Awareness Vs Union Of India
.... & Declaration of Airport Noise zones 2.VARANASI 19079 (Airport 3.DEHRADUN 17490 having 4.INDORE 38891 ...
National Green Tribunal Principal Bench, New Delhi
Get In Touch With Us
We are here to help. Want to learn more about our services? Please get in touch, we'd love to hear from you!