Abujam Kumar Singh & Anr. Vs State Of Manipur & 6 Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the learned counsel appearing for the parties, list this case again on 25.11.2024. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Irengbam Gandhajit Singh & 7 Ors. Vs State Of Manipur & Anr.
.... Ahanthem Bimol Singh, J On the joint prayer made by the learned counsel appearing for the parties, list this case again on 25.11.2024. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
R.K. Gourashyam Singh Vs R.K. Ibopishak Singh & 8 Ors
.... Ahanthem Bimol Singh, J On the joint prayer made by the learned counsel appearing for the parties, list these cases again on 18.11.2024. Earlier interim order shall continue till the next date. ...
Manipur High Court (Imphal)
Mutum Waiojit Meitei Vs State Of Manipur & Ors.
.... JUDGMENT Ahanthem Bimol Singh, J Mr. I. Rajesh, learned counsel appearing for the petitioner prays for taking up this matter after two weeks. Mr. I. Amri, learned counsel and Mr. N. Ibotombi, learned senior counsel submitted that they have no objection. As prayed for, list ...
Manipur High Court (Imphal)
State Of Manipur Vs A. Sunder Sharma
.... anthem Bimol Singh, J Mr. A. Vashum, learned G.A. appearing for the petitioner, prays for taking up this matter after 2(two) weeks. Mr. K. Roshan, learned counsel appearing for the respondent, has no objection. As prayed for, list this case again on 13.11.2024. Earlier int ...
Manipur High Court (Imphal)
Waikhom Sanatomba Singh & 5 Ors. Vs Waikhom Naba & 3 Ors.
.... rs. Issue notice in the connected stay application, returnable within 1(one) week. Mr. Syed Murtaza Ahmed, learned counsel assisting Mr. N. Jotendro, learned senior counsel, entered appearance and accepts notice on behalf of respondent No. 1; and Mr. Niranjan Sanasam, learned G.A., ent ...
Manipur High Court (Imphal)
Tiganlung Rikhi Panmei & Anr. Vs Humane Mutum/ Mutumcha & Ors.
.... s, who are the sons of the deceased petitioner, filed the present application for impleading themselves as the LRs of the deceased petitioner. Ms. Narhang, learned counsel appearing for the respondents fairly submitted that she has no objection in allowing the present application. In ...
Manipur High Court (Imphal)
RK Ajin Vs Humane Mutum/ Mutumcha & Ors.
.... Ahanthem Bimol Singh, J Ms. Narhang, learned counsel appearing for the respondents prays for taking up this matter after two weeks. Mr. Karung H. Kom, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again ...
Manipur High Court (Imphal)
Fundrei Olli & Anr. Vs State Of Manipur & 2 Ors.
.... Ahanthem Bimol Singh, J When the matter is called up, none appeared for the petitioner. Mr. Th. Vashum, learned GA appearing for the respondents prays for taking up this matter after two weeks. As prayed for, list this case again on 12-11-2 ...
Manipur High Court (Imphal)
H. Agenbou & Ors. Vs Union Of India & Ors.
.... ol Singh, J Mr. Phungyo Zingkhai, learned Deputy GA appearing for the State respondents seeks three weeks’ time for filing counter affidavit. Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondent No. 1 submitted that he has already filed counter affidavit. ...
Manipur High Court (Imphal)
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