Nitin Kumar Panchal Vs Union Of India
.... Golmei Gaiphulshillu, J Heard Mr. T. Momo, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned Sr. PCCG appearing for the respondent. The hearing is to be continued. List the matter on 30.07.2024 (tomorrow). ...
Manipur High Court (Imphal)
Anilbhai Nayaka Vs Union Of India
.... Golmei Gaiphulshillu, J Heard Mr. T. Momo, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned Sr. PCCG appearing for the respondent. The hearing is to be continued. List the matter on 30.07.2024 (tomorrow). ...
Manipur High Court (Imphal)
H. Romikanta @ Ibomcha Singh Vs Officer In Charge, Women P.S. Thoubal
.... ENTTAG-JUDGMENT Golmei Gaiphulshillu, J Mr. Samarjit Hawaibam, learned PP appearing for the State respondent requested to give some time to enable him to go through the file which is not objected by Ms. Ashapriya, learned counsel appearing for the petitioner (through VC). List th ...
Manipur High Court (Imphal)
Bhadresh Kr Patel Vs Union Of India Represented By Narcotic Control Bureau (NCB)
.... Golmei Gaiphulshillu, J Heard Mr. T. Momo, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned Sr. PCCG appearing for the respondent. The hearing is to be continued. List the matter on 30.07.2024 (tomorrow). ...
Manipur High Court (Imphal)
Gangmei Gaidon Rongmei Vs Directorate Of Enforcement & Anr.
.... r. D Julius Riamei, learned counsel appears for the respondent no. 1 and Mr. M. Tapan Sharma, learned counsel appears for the respondent no. 2. In the midst of hearing, it was found that the pagination of the file was not made by the Registry. In the circumstances, it is directed to t ...
Manipur High Court (Imphal)
N Kiran Meitei Vs CBI
.... Golmei Gaiphulshillu, J Mr. M. Hemchandra, learned Sr. counsel appearing for the petitioner requested to give some time. Mr. W. Darakishwor, learned Sr. PCCG appears for the respondent. List the matter on 01.08.2024. ...
Manipur High Court (Imphal)
L. Chandrakeshore Singh Vs Chiphang Arthur Worchuiyo & 2 Ors
.... ned counsel appearing for the State respondent. Mr. P. Tamphamani, learned counsel for the State respondent handed over the judgment and order dated 19.07.2024 passed in WA No. 116 of 2023 by the Division Bench of this High Court wherein the Division Bench had directed the authorities to im ...
Manipur High Court (Imphal)
Kullachandra And Anr Vs Dorendro Singh And Anr.
.... Golmei Gaiphulshillu, J Heard Mr. H. Ishwarlal, learned sr. counsel assisted by Ms. Erika, learned counsel appearing for the appellants and Mr. S. Devajit, learned counsel assisted by Mr. I. Sandeep, learned counsel appearing for the respondents. The hearing is to be continued. ...
Manipur High Court (Imphal)
Yumlembam Abungcha Singh & Ors. Vs State Of Manipur & Anr.
.... etitioners seeks three weeks’ time for filing rejoinder affidavit in connection with WP(C) No. 20 of 2021. At the same time, Mr. Niranjan Sanasam, learned GA also seeks three weeks’ time for filing counter affidavit on behalf of the respondents in connection with WP(C) No. 21 of 2022. Both ...
Manipur High Court (Imphal)
Soibam Subhaschandra Singh Vs Sagolshem Kebi Devi & Ors.
.... ingh, J Mrs. L. Ayangleima, learned counsel appeared for the respondent No. 1 and Mr. S. Inaocha, learned counsel appeared for the respondent No. 3. I have heard at length the submissions advanced by Mr. H.S. Paonam, learned senior counsel appearing for the petitioner. List these ...
Manipur High Court (Imphal)
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