Vadla Brahmaiah, R.R.Dist. And Another Vs P.P., Hyd And Another
.... d blood injury on the head. 17. P.W.9, panch for scene of offence, also did not support the case of the prosecution as he turned hostile. 18. P.W.10, panch for Ex.P5-Inquest panchanama, stated that on observing the injuries on the dead body of the deceased, she opined that the deceased ...
High Court For The State Of Telangana:: At Hyderabad
Bera Satyanarayana & Others Vs Gajula Vijayalaxmi & Another
.... pondent/plaintiff lastly alleged that the defendants filed the petition only to drag on the proceedings. 5. The trial court after hearing both sides and after considering the material on record passed the impugned order dismissing the petition to reopen the evidence of the defendants. ...
High Court For The State Of Telangana:: At Hyderabad
Syed Abdul Gafoor Saab Chisti Darga Vs State Of Telangana
.... roperty are disputed questions of facts and this Court is not inclined to go into those aspects in the writ petition on the sole ground that aggrieved by the impugned order dated 12.04.2017, statutory remedy of appeal is provided under Section 10 of the Act. The petitioner without availing the s ...
High Court For The State Of Telangana:: At Hyderabad
Mittapalli Hari Kishan Vs State Of Telangana
.... standing anything contained in any other law for the time being in force, the rights of secured creditors to realise secured debts due and payable to them by sale of assets over which security interest is created, shall have priority and shall be paid in priority over all other debts and Governm ...
High Court For The State Of Telangana:: At Hyderabad
M.Sunitha Vs State Of Telangana
.... d of Directors. It is submitted that in view of hazardous working conditions in the Mines, women cannot be deployed for certain posts and hence the words ‘wherever necessary’ were included in Rule 6(a) of Recruitment Rules and that women reservations cannot be implemented for all the posts. It i ...
High Court For The State Of Telangana:: At Hyderabad
Amara Raja Infra Pvt. Ltd Vs Radiant Institution Of Technology (RTI)
.... sh Chander (supra). The Supreme Court in paragraph 8 has held as under: 8. This Court had occasion to refer to the attributes or essential elements of an arbitration agreement in K.K. Modi v. K.N. Modi [(1998) 3 SCC 573] , Bharat Bhushan Bansal v. U.P. Small Industries Corpn. Ltd. [(1999) 2 ...
High Court For The State Of Telangana:: At Hyderabad
Govt. Of A.P., Through The District Collector, Warangal Vs Bheemuni Sammakka
.... that he was administered some medicine and thereafter he was referred to Parkal hospital, but he died on 12.09.1998. As per Ex.B2-Post Mortem report, there was bandage around the scrotum and the scrotum was opened, but no hematoma was present. Ex.B3 is the final report issued by the doctor, who ...
High Court For The State Of Telangana:: At Hyderabad
Yadagiri Hanumantha Rao And Another Vs State Of A.P.
.... mand of bribe even according to prosecution, the question of abetting A1 in the present circumstances of the case does not arise. 14. PW1 has not supported the case of the prosecution and resiled from what was stated in the complaint and statement recorded under Section 161 of Cr.P.C. He sta ...
High Court For The State Of Telangana:: At Hyderabad
Yadamma , K.Y.Laxmi Vs Dr.S.P.Raja Manohar
.... d that respondent by making him to believe that she is 35 years old, vegetarian, Brahmin, and qualified as Ph.D. In fact she was reverse to those things and stated that it is clear case of cruelty. The petitioner has no documentary evidence regarding the caste, age, qualification of respondent a ...
High Court For The State Of Telangana:: At Hyderabad
Md. Sadiq Khan, Warangal Dist. Vs P.P., Hyd
.... diately, she contacted her mother on another phone and informed her that appellant/accused No.1 had phoned her up stating that Shajahan/deceased was not getting up, asking her to go to the house of accused in an auto rickshaw and to take Shajahan/deceased to the hospital but by the time Shajahan ...
High Court For The State Of Telangana:: At Hyderabad
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