Rihana Begum Vs State Of Telangana
.... nce. P.W.14 is the panch witness for confession panchanama. He stated that A.1 revealed that she closed the mouth of the deceased and A.2 throttled the deceased. They have also stated that they revealed the incident to P.W.12 and he produced them before the police. 9. P.W.15 is the Doctor ...
High Court For The State Of Telangana:: At Hyderabad
E.Harikishan And 3 Others Vs Joint Collector Cum Appellate Auth., And 4 Others
.... (2004) 5 ALD 644, wherein the High Court for the erstwhile State of Andhra Pradesh held as under: “11. In G.V. Narsimha Reddy v. Syed Aktar Ali, 1988 (2) ALT 136 Justice Jagannadharao, as he then was, discussed the scheme of the Act extensively and held that a revision under Section 28 is ...
High Court For The State Of Telangana:: At Hyderabad
TSI Business Parks Hyderabad Private Limited Vs Telangana State Industrial Infrastructure Corporation Ltd.
.... nt Pleader attached to the office of the Advocate General submitted that the 1st petitioner was bound by the TSIIC regulations and as per Regulation 27 of TSIIC, which deals with transfer of allotment and broadly provides the conditions thereunder, a process fee @ 5% on the value of the land pre ...
High Court For The State Of Telangana:: At Hyderabad
B. Lavanya Alias B.Shoba And 2 Others Vs State Of Telangana And 9 Others
.... with injustice at the behest of two or more conniving and colluding parties, who may have obtained an award of Lok Adalat by fraud or misrepresentation only to defeat the rights of such third party. In such cases within a reasonable period such third party may maintain a writ petition. But in s ...
High Court For The State Of Telangana:: At Hyderabad
Ch. Koteswara Rao Vs Government Of A.P. Rep By Secretary,
.... t in C.R.P.No.1908 of 2023 is hereinafter referred as wife, and the petitioner in C.R.P.No.1908 of 2023 and respondent in C.R.P.No.1552 of 2023 is hereinafter referred as husband. 9. Learned counsel appearing on behalf of wife, submitted that though the salary of the husband is about Rs.45, ...
High Court For The State Of Telangana:: At Hyderabad
Edire Ashok Vs Kashamoni Pedda Ramulu
.... revision petition. 10. On hearing either side and on going through the material placed on record, it is noted that the petitioners are not disputing the ownership of respondents over the suit schedule property and the dispute is only with regard to existence of way through the lands owned b ...
High Court For The State Of Telangana:: At Hyderabad
Assistant Ungineer Vs Thokala Sahadev Goud
.... set aside the impugned judgment dated 01.06.2015 by allowing the present appeal. 12. Per contra, learned counsel for respondents/plaintiffs would submit that there are no infirmities in the impugned judgment and the trial Court has rightly awarded compensation to respondents/plaintiffs as t ...
High Court For The State Of Telangana:: At Hyderabad
G. Chandra Sekhar Vs State Of Telangana And 4 Others
.... 09 as he has not passed the Accounts Test for Subordinate Officers Part-I. It is contended by respondent Nos.3 and 5 that their services were regularized as Senior Assistants on 25.08.2008 and 29.06.2009 respectively and were subsequently transferred to the Head Office on 11.02.2009 and 14.10.20 ...
High Court For The State Of Telangana:: At Hyderabad
Syed Mohd.Naseeruddin Jilani Vs State Of Telangana
.... essor mutawalli or the committee, as the case may be, within such time as may be specified in the order. (3) Where the removed mutawalli or any member of the removed committee, omits or fails to deliver charge and possession of the records, accounts and properties (including cash) within th ...
High Court For The State Of Telangana:: At Hyderabad
Jukanti Vijayalaxmi Vs Junkanti Praveen Kumar
.... ed petitioner/wife for additional dowry and also made several false allegations against her and thrown her away from the house. As such, she started to reside with her parents in Dubakka and filed M.C.No.11 of 2022 on the file of Judicial First Class Magistrate, at Dubbaka, seeking maintenance. ...
High Court For The State Of Telangana:: At Hyderabad
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