Andhra Pradesh State Road Transport Corporation, Vs Industrial Tribunalcumlabour Courtcumvi Addl.
.... ition, however, admitted the fact of passing of award by the Labour Court and filing of writ petitions, i.e. W.P.Nos.16628 of 2001 and 2931 of 2015. 23. The Corporation filed W.A.No.1958 of 2017 against the order dated 20.07.2017 passed in W.P.M.P.No.29545 of 2017 in W.P.No.23878 of 2017 an ...
High Court For The State Of Telangana:: At Hyderabad
G.Narsaiah Vs State Of Telangana Represented By Its Principal Secretary
.... ome Guard deputed to FCI from your office not doing his duties promptly and boost and he is coming to office in drunken condition he is not obeying to FCI Officials. Hence Kindly replace a good official in his place to safeguard the FCI National Properties. On receipt of said complain ...
High Court For The State Of Telangana:: At Hyderabad
Mohd Kaleem Mohd Adbul Kaleem Arshad Khan Vs National Investigation Agency
.... approver, having the status of witness only after being discharged from the case, the prohibition contained in Section 306(4)(b) of the Code is applicable to the Magistrate granting pardon, but it is not applicable to the Sessions Judge while he grants pardon to the accused under Section 307 of ...
High Court For The State Of Telangana:: At Hyderabad
Gazula Govinda Rao Vs State Of Telangana
.... this Court is of the opinion that the directions of this Court were to police to conclude the investigation and determine the nature, but such direction cannot be considered as permission to the petitioner to travel abroad, till he is acquitted from the case or the case is closed against him. Le ...
High Court For The State Of Telangana:: At Hyderabad
Peerelli Komuraiah Vs State Of Telangana
.... that there were disputes between the deceased and one K.Pochaiah with regard to Podu land. The accused never complained against the deceased, but the deceased informed him that both the accused beat him due to land and boundary disputes. He further stated that he was at the bus stop of the villa ...
High Court For The State Of Telangana:: At Hyderabad
Pattepuram Kistaiah Vs State Of Telangana
.... n how many cases he acted as a mediator. He further stated that M.O.1 is the special type of ear studs, which will not be ready in open market (Bangaru Gentilu). He further admitted that he had not tallied the blood group of deceased with that of the blood group found on the seized objects. ...
High Court For The State Of Telangana:: At Hyderabad
A Prabhakar Vs State Of TG
.... ays for completion of eight years. It is further stated that due date of increment of the petitioner is June, 2001, but not March, 2001, and therefore, he is not entitled for increment, as he was already retired on 28.02.2001. 8. Heard Sri D. Linga Reddy, the learned counsel for the petitio ...
High Court For The State Of Telangana:: At Hyderabad
K. Ram Murthy Vs State Of Telangana,
.... oner are not tenable and they may be dropped and that the period from 06.07.2007 to 18.11.2011 may be treated as medical leave. Thereafter, the respondent No.2 issued the impugned proceedings dated 30.12.2016 dropping the disciplinary action initiated against the petitioner and treating the enti ...
High Court For The State Of Telangana:: At Hyderabad
Patlola Karthik Reddy Vs Election Commission Of India
.... nearly as may be, one-third shall be elected by electorates consisting of members of municipalities, district boards and such other local authorities in the State as Parliament may by law specify; (b) as nearly as may be, one-twelfth shall be elected by electorates consisting of persons re ...
High Court For The State Of Telangana:: At Hyderabad
Metlakunta Raj Kumar, Sangareddy Dt. Vs State Of Telangana
.... n driving the auto and about five months back at 10.00 AM, when deceased No.1 came for doing coolie work, accused No.1 came on motorcycle and took deceased No.1 on motorcycle by saying that he had some work with deceased No.1. On the next day, he came to know about the death of deceased Nos.1 an ...
High Court For The State Of Telangana:: At Hyderabad
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