New India Assurance Co. Ltd. Vs Sukmit Thapa
.... the Applicant. Despite the assurance given by Mr. Anirudh Gupta, Learned Counsel yesterday that he would be present in the Court today and furnish the document which authorises him to appear on behalf of the Insurance-Company, but Mr. Gupta has failed to appear before this Court today. ...
Sikkim High Court
New India Assurance Co. Ltd. Vs Sukmit Thapa
.... the Applicant. Despite the assurance given by Mr. Anirudh Gupta, Learned Counsel yesterday that he would be present in the Court today and furnish the document which authorises him to appear on behalf of the Insurance-Company, but Mr. Gupta has failed to appear before this Court today. ...
Sikkim High Court
Som Kumar Subba Vs Secretary, Urban Development Department & Ors.
.... GMENTTAG-JUDGMENT Bhaskar Raj Pradhan, J The learned Senior Counsel appearing for the petitioner desires to withdraw this Writ Petition with liberty to approach the proper Court for proper remedy under the law. He is permitted to do so. The Writ Petition (C) No. 57 of 2023 stands disp ...
Sikkim High Court
Devi Prasad Sharma Vs State Of Sikkim & Ors.
.... MENTTAG-JUDGMENT Bhaskar Raj Pradhan, J The learned Senior Counsel appearing for the petitioners desires to withdraw this Writ Petition with liberty to approach the proper Court for proper remedy under the law. He is permitted to do so. The Writ Petition (C) No. 01 of 2024 stands disp ...
Sikkim High Court
New India Assurance Co. Ltd. Vs Sukmit Thapa
.... Meenakshi Madan Rai, J Mr. Anirudh Gupta, Learned Counsel, who appears for the Applicant seeks time till tomorrow to furnish the document authorising him to appear on behalf of the Insurance-Company. List on 19-03-2024. ...
Sikkim High Court
New India Assurance Co. Ltd. Vs Sukmit Thapa
.... Meenakshi Madan Rai, J Mr. Anirudh Gupta, Learned Counsel, who appears for the Applicant seeks time till tomorrow to furnish the document authorising him to appear on behalf of the Insurance-Company. List on 19-03-2024. ...
Sikkim High Court
Bishnu Maya Rai Vs Dr. Rameshwar Prasad And Others
.... Meenakshi Madan Rai, J Heard Learned Counsel for the parties. Parties seek to point out the relevant documents for the purposes of this matter. They seek time till tomorrow. List tomorrow, i.e., 19-03-2024. ...
Sikkim High Court
Bidhan Trikhatri Vs State Of Sikkim
.... Meenakshi Madan Rai, J Heard Learned Senior Counsel for the Petitioner. Issue Notice to the Respondent. Learned Additional Public Prosecutor accepts Notice for the State-Respondent and waives formal Notice. Call for the scanned copies of the records from the Learned T ...
Sikkim High Court
Yogita Rai Vs Sunil Rai
.... Meenakshi Madan Rai, J Heard Learned Counsel for the Petitioner. Issue Notice to the Respondent. Requisites be filed within three days. Call for the scanned copies of the records from the Learned Trial Court. List on 16-04-2024 ...
Sikkim High Court
Ugen Dorjee Bhutia Vs Pankaj Agarwal
.... Meenakshi Madan Rai, J Heard Learned Senior Counsel for the Petitioner. Issue Notice to the Respondent. Requisites be filed within two days. List on 03-04-2024. ...
Sikkim High Court
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