Sukhvinder Singh Vs U T Of Chandigarh
.... ea concerned and that is how environment is being damaged. 2. In our view, the complaint made in this Original Application, at the first instance, can be looked into by local administration and, therefore, we direct Commissioner, Municipal Corporation, Chandigarh to take appropriate steps f ...
National Green Tribunal Principal Bench, New Delhi
Lalit Gupta Vs Union Territory Of Chandigarh
.... vironment (Protection) Act, 1986. Biomedical Waste means any waste which is generated during the diagnosis, treatment, or immunization of human beings or animals, or research activities pertaining thereto or in the production or testing of biological or in health camps including the categories m ...
National Green Tribunal Principal Bench, New Delhi
Society for protection of Culture Heritage Environment Traditions and Promotions of National Awareness Vs Ministry of Environment Forest and Climate Change
.... dent 4 on 31.01.2024, it was categorically stated that work at Chennai airport shall be completed by 31.03.2024, and at Kolkata by 31.07.2024, but it has been mentioned in reversed manner in “para 78” of the judgement. 3. We have gone through the record and find that there is a clear typogra ...
National Green Tribunal Principal Bench, New Delhi
Banibrata Mukherjee Vs State of West Bengal
.... above complaint at the first instance can be looked into by District Administration and concerned authorities hence, we constitute a Joint Committee comprising District Magistrate, Kolkata, Commissioner, Municipal Corporation, Kolkata and representative of West Bengal Poolution Control Board. ...
National Green Tribunal Principal Bench, New Delhi
Mahesh Chandra Saxena Vs The Chief Secretary, Govt. NCT of Delhi & Ors
.... status of preparation of the action plan and place it before the Tribunal. 5. The problem of contamination of the groundwater is still persisting and the report of DPCC dated 04.01.2024 clearly states as under: “xxx ……………………………….xxx…………………………………..xxx 7. The contamination in the g ...
National Green Tribunal Principal Bench, New Delhi
Medha Patkar & Ors Vs Ministry of Environment, Forest and Climate Change & Ors
.... f the above the Tribunal by order dated 10.11.2014 had adjourned the matter sine die with liberty to the parties to mention after orders are passed by the Hon’ble Supreme Court. 3. Hon’ble Supreme Court by the common order dated 23.01.2024 has dismissed the Civil Appeals by recording the st ...
National Green Tribunal Principal Bench, New Delhi
Rajender Singh Vs State of Madhya Pradesh
.... view, the complaint raised in the matter can be looked into at the first instance by local authorities and, therefore, we direct a Joint Committee comprising District Forest Officer, Indore and District Magistrate, Indore to verify the facts, collect relevant information and if find any illegali ...
National Green Tribunal Principal Bench, New Delhi
Dr. P. Devraj Vs State of Puducherry
.... d Enactments under NGT Act, 2010 but before taking any further action in the matter, we find it appropriate to obtain a factual Report by constituting a Joint Committee comprising District Magistrate, Pondicherry and a Senior officer of Pondicherry Coastal Zone Management Authority. 3. Dis ...
National Green Tribunal Principal Bench, New Delhi
Rupa Devi & Ors Vs State of Jharkhand
.... . District Magistrate, Dhanbad shall be the Nodal Agency for compliance and coordination. 4. Committee shall visit the site, collect relevant information and submit a factual Report within one month before Eastern Bench of this Tribunal. 5. Further, we find it appropriate to obtain re ...
National Green Tribunal Principal Bench, New Delhi
Bhaurao Ramaji Bokade Vs District Collector Pune
.... the problem of contaminated drinking water at Blue Ridge Township, Rajiv Gandhi Infotech Park, Hinjawadi, Phase 1, Pune. 2. The grievance relates to an area falling within the territorial jurisdiction of the Western Zonal Bench, Pune. Hence, the prayer of Applicant seeking permission to wit ...
National Green Tribunal Principal Bench, New Delhi
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