Krishan Chander Vs Union of India & Ors
.... a period of time. NPV is to be calculated for a period of 5 years on the net value, Σ (C-B), at a discount rate ranging from 8%-5%, varying in inverse with the risk factor. Thus, where the highest risk factor (say 1) is applicable, the discount rate applicable would be the lowest (say ...
National Green Tribunal Principal Bench, New Delhi
Sanjay Kumar Vs Union of India & Ors
.... entrusted to the BRO by NHIDCL. Hence, it is the responsibility of the NHIDCL. Learned Counsel for the NHIDCL is directed to clarify the position. 2. I.A. No. 220 of 2024 has been filed by the respondent no. 3 seeking permission to replace his present authorized representative with another ...
National Green Tribunal Principal Bench, New Delhi
Mohd. Muslehuddin Vs Govt. Of NCT of Delhi
.... pector, said trade was found running under sanitary and hygienic conditions on dated 11.12.2023. 2. DEMS/Narela Zone As reported by an area officer SI-03 (Holambi Kalan) sanitation condition has been improved near H. No. 330, PKT-8, Sector AS, Narela, Delhi and garbage has also been ...
National Green Tribunal Principal Bench, New Delhi
News Item titled "Three Killed in blast at explosive storage unit in Virudhunagar" appearing in The Hindu dated 01.05.2024 Vs
.... damaging their hoses periodically. Every time rock is blasted in the quarry in the afternoons, residents’ houses shake and even the plaster falls off. It further states that few months ago two children were run over by speeding trucks of the stone quarry. 3. The news item raises substantial ...
National Green Tribunal Principal Bench, New Delhi
Raj Kumar Vs Ministry of Environment, Forests and Climate Change & Ors
.... ance of mining operation, in absence of valid environment clearance or after expiry of the term. Answer: Any mining activities on the basis of environmental clearance which was expired w.e.f. 31.03.2021 & 31.03.2022 ceased to be in accordance with law and the mining activities and EC ...
National Green Tribunal Principal Bench, New Delhi
Khem Chand Vs State of Uttar Pradesh& Ors
.... rtment to take further action in accordance with law within two months and submit the action taken report. 5. Joint action taken report has been filed by UPPCB on 02.02.2024 merely stating that Dinesh Kasana had closed the plant and borewell has been found to be sealed. On the basis of tha ...
National Green Tribunal Principal Bench, New Delhi
Devesh Kumar Verma Vs Union of India & Ors
.... bmission of Counsel for the Applicant is that in spite of revocation of CCA, Respondent No. 5 is operating illegally at night. 4. The above facts clearly reveal that the requisite action for violation of environmental norms has already taken by the concerned authority against Respondent No. ...
National Green Tribunal Principal Bench, New Delhi
Kapil Kumar Vs Uttar Pradesh Pollution Control Board & Ors
.... hich are operating in District Mathura and several of them are violating the norms but, he could collect information only in respect of the brick kilns which have been impleaded as respondents. 4. In the circumstances which are noted above, we are of the opinion that the brick kilns operati ...
National Green Tribunal Principal Bench, New Delhi
Lohit Kaushal Vs State of Punjab
.... ied on the person responsible for the same. There is nothing on record to show that any action for imposition and collection of EC for violation of the environmental norms has been taken against the violators, though the Tribunal by the order dated 28.04.2023 had directed to take appropriate rem ...
National Green Tribunal Principal Bench, New Delhi
News Item titled "Neglect of lakes led to city�s parched scenes say experts" appearing in the Bangalore Mirror dated 02.03.2024 Vs
.... s. 4. Power of the Tribunal to take up the matter suo-motu has been recognized by the Hon’ble Supreme Court in the matter of “ Municipal Corporation of Greater Mumbai vs. Ankita Sinha & Ors.” reported in 2021 SCC Online SC 897. 5. Hence, we implead the following as respondents in t ...
National Green Tribunal Principal Bench, New Delhi
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