Synjuk Nongrep Tympew Mawshun Society & Anr. Vs National Highways And Infrastructure Development Corporation Ltd. & Ors.
.... una, learned counsel for the petitioner. Issue notice returnable within 3(three) weeks. Mr. R. Debnath, learned CGC is present and accepts notice on behalf of the respondents Nos. 1 & 2, and Mr. S. Sen, learned GA is present on behalf of the respondents Nos. 3 to 11, so no further ...
Meghalaya High Court At Shillong
Kwilda Suchiang Vs State Of Meghalaya & Ors,
.... writ petitioner has since been allowed to resume her duties. Appearance has been made on behalf of the respondent No. 4, by Mr. H.R. Nath, learned counsel, who along with Mr. E. Nongbri, learned counsel for the respondent No. 5, and Ms. R. Kharshiing, learned counsel for the respondent No. ...
Meghalaya High Court At Shillong
Odimar Syiemsad Vs State Of Meghalaya & Ors,
.... w, J Mr. S. Dutta, learned Senior counsel assisted by Mr. I. Lahiri, learned counsel for the petitioner submits that he is just in receipt of the counter affidavit, and prays that the matter be fixed on 02.05.2024, for hearing and also to enable him to file rejoinder affidavit to the same, ...
Meghalaya High Court At Shillong
Banshanlang Thongni Vs State Of Meghalaya & 2 Ors. Represented By The Commissioner & Secretary (Home), Shillong
.... B. Bhattacharjee, J Mr. N. I. Choudhuri, learned counsel appearing for the petitioner prays to withdraw this matter with a liberty to file afresh. Prayer allowed. Accordingly, this criminal petition stands dismissed on withdrawal with the liberty as ...
Meghalaya High Court At Shillong
Kebito Marak Vs State Of Meghalaya Represented By The Commissioner And Secretary, PHE Department Govt. Of Meghalaya, Shillong, East Khasi Hills & Ors.
.... cannot join to the duties until appointment orders are issued. He further submits that the point in issue is no longer alive, inasmuch as, the period of 89(eighty-nine) days, for which the writ petitioner would have served, have long since elapsed. He therefore submits that there being no point ...
Meghalaya High Court At Shillong
Sngewbhalin Paliar & Anr. Vs Teiborlin Nonglang & Anr.
.... in Court in person, and has submitted that the petitioners have not approached him with the required documents. To this, Mr. H.L. Shangreiso, learned Senior counsel assisted by Ms. E. Wanniang, learned counsel for the petitioners submits that the petitioners had gone, but the same was ref ...
Meghalaya High Court At Shillong
Md. Taiyab & Ors. Vs Cantonment Board, Shillong Represented By Its Executive Officer Shillong Cantonment Board, Shillong-793001, East Khasi Hills District, Meghalaya & Ors.
.... was a question of law, that had been framed by the lower Appellate Court, which had then rendered a finding therein that the suit was not maintainable. At this juncture, he submits that the first question having not been answered conclusively by the Trial Court, and also the second question hav ...
Meghalaya High Court At Shillong
Depali M. Sangma Vs Garo Hills Autonomous District Council & Ors.
.... hat the dates of expiry of the deceased respondents Nos. 3 & 4, have been obtained as also the names of their legal heirs, which have been supplied by Mr. E. Lalsangluaia, learned counsel for the respondents Nos. 3 & 4. He prays that he may be allowed to put the same by an appropriate ap ...
Meghalaya High Court At Shillong
Sunil Modok Vs GHADC & 7 Ors.
.... H. S. Thangkhiew, J Ms. P. Sunar, learned counsel for the respondent No. 8 submits that due to the ill health of the respondent No. 8, affidavit could not be filed, she prays for and is allowed two weeks ‘further time to file the same. List this matter on 2 ...
Meghalaya High Court At Shillong
Poditson Ch. Marak & Anr. Vs Garo Hills Autonomous District Council & Ors.
.... petitioners. Issue notice. Mr. S. Dey, learned counsel is present and accepts notice on behalf of the respondents Nos. 1, 2 & 3, so no further notice is called for in respect of these respondents. The petitioners to take steps for issuance of notice to the respondents Nos. 4 ...
Meghalaya High Court At Shillong
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