Anthony Ahary Vs State Of Manipur & Ors.
.... tted that all the members of the Bar Association are unable to attend court due to the State wide function held today. In view of the above, the learned counsel made a prayer on behalf of the members of the Bar for adjourning the hearing of the cases listed today on another date. The learn ...
Manipur High Court (Imphal)
Father Sony Thomas Vs State Of Manipur & 3 Ors.
.... tted that all the members of the Bar Association are unable to attend court due to the State wide function held today. In view of the above, the learned counsel made a prayer on behalf of the members of the Bar for adjourning the hearing of the cases listed today on another date. The learn ...
Manipur High Court (Imphal)
Wahengbam Ganga Devi Vs State Of Manipur & Ors.
.... tted that all the members of the Bar Association are unable to attend court due to the State wide function held today. In view of the above, the learned counsel made a prayer on behalf of the members of the Bar for adjourning the hearing of the cases listed today on another date. The learn ...
Manipur High Court (Imphal)
Kaikhosei Lhouvum & Ors. Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J As prayed for by Mr. P. Tomcha, learned counsel appearing for the applicants, list these cases again on 25-06-2024. Registry is directed to delete the name of Mr. W. Darakishwor, learned senior panel counsel from the cause list and in his place, the name of M ...
Manipur High Court (Imphal)
Ningthar Shanglai Vs State Of Manipur & Ors.
.... Bimol Singh, J Mr. Phungyo Zingkhai, learned Deputy GA appearing for the respondents seeks three weeks’ time for filing counter affidavit. Mr. S. Worthing, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again on 31-07-2024. Earli ...
Manipur High Court (Imphal)
Mayengbam Bobo Singh Vs State Of Manipur & Ors.
.... MENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks three weeks’ further time for filing counter affidavit. Ms. Th. Ranjeeta, learned counsel appearing for the petitioner has no objection. As prayed for, list this cas ...
Manipur High Court (Imphal)
Lamjingba Auto Owners And Driver Assn Vs State Of Manipur & Ors.
.... anthem Bimol Singh, J Mr. S. Inaocha, learned counsel and Ms. Rinika Maibam, learned counsel appeared for the petitioners and submitted that exchange of pleadings are complete and the matter can be posted for final hearing. As prayed for by the counsel appearing for the parties, list ...
Manipur High Court (Imphal)
Okram Joy Singh Vs State Of Manipur & 2 Ors.
.... GMENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks three weeks’ time for filing counter affidavit. Md. Abdul Baqee Khan, learned counsel appearing for the petitioner has no objection. As prayed for, list this case ...
Manipur High Court (Imphal)
Laishram Chaoba Singh Vs Manipur Industrial Development Corporation Ltd.
.... d CGSC appearing for the respondents seeks two weeks’ time for filing counter affidavit on behalf of the respondents. Md. Abdul Baqee Khan, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again on 24-07-2024. Registry is directed to re ...
Manipur High Court (Imphal)
Khwairakpam Aruna Devi Vs State Of Manipur & Ors.
.... DCL) through its General Manager, Imphal Area, Regional Office at Imphal, Manipur, as respondent No. 3 in the connected WP(C) No. 16 of 2024. The learned counsel appearing for the respondents submitted that they have no objection in allowing the present impleadment application. In view of t ...
Manipur High Court (Imphal)
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