Uysoa Vs Chairperson IMC & 2 Ors.
.... DGMENT Golmei Gaiphulshillu, J None appears for the petitioner. Mr. Brajakumar, learned counsel appearing for the respondent no. 4 requested to allow him to withdraw the counter affidavit filed on behalf of the respondent no.4 without any condition. Prayer is allowed. ...
Manipur High Court (Imphal)
H Jayashila Devi Vs State Of Manipur
.... Golmei Gaiphulshillu, J Mr. S. Thoithoi, learned counsel appears for the petitioner. Mr. M. Rarry, learned Spl. Counsel appearing for the State respondent prays for giving a short date. List the matter on 31.05.2024. ...
Manipur High Court (Imphal)
Badri Singh Yadav & 4 Ors. Vs Union Of India & 2 Ors.
.... Golmei Gaiphulshillu, J Md. Syed Murtaza Ahmed, learned counsel appearing for the petitioner requested to allow him to withdraw the case with liberty to file a fresh which is not objected by Mr. Y. Ashang, learned GA appearing for the State respondent. Accordingly, the present wri ...
Manipur High Court (Imphal)
Thoudam Chaobi Devi Vs Senjam Dinamani Singh & Anr.
.... . N. Zequeson, learned counsel appearing for the petitioner seeks two weeks’ time for filing rejoinder affidavit. Mr. Th. Ibohal, learned senior counsel assisted by Mr. Kashianand, learned counsel appearing for the respondents have no objection. As prayed for, list these cases again o ...
Manipur High Court (Imphal)
PC Lalremruata Vs State Of Manipur & 3 Ors.
.... Ahanthem Bimol Singh, J None appeared for the petitioner. Mr. Phungyo Zingkhei, learned Deputy GA appearing for the respondents seeks 3 (three) weeks’ time for filing counter affidavit. Prayer is allowed. List this case again on 05.07. ...
Manipur High Court (Imphal)
State Of Manipur Vs Asheibam Nandakumar
.... 2 (two) weeks’ time for filing rejoinder affidavit. Ms. Rinika Maibam, learned counsel appearing for the respondent has no objection. As prayed for, list this case again on 26.06.2024. Earlier interim order shall continue till the next date. Registry is directed to delete t ...
Manipur High Court (Imphal)
Mayengbam Pramotchand Singh Vs State Of Manipur & 4 Ors.
.... Bimol Singh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks 3 (three) weeks’ time for filing counter affidavit. Ms. Rinika Maibam, learned counsel appearing for the petitioner has no objection. As prayed for, list these cases again on 05.07.2024. Earl ...
Manipur High Court (Imphal)
Nongthombam Inao Singh Alias Nongangjao Vs State Of Manipur & 4 Ors.
.... GMENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks 3 (three) weeks’ time for filing counter affidavit. Mr. Mahesh Angom, learned counsel appearing for the petitioner has no objection. As prayed for, list these cases ...
Manipur High Court (Imphal)
Abujam Romoni Devi & Anr. Vs Secretary IEI Manipur State Centre & 2 Ors.
.... Ahanthem Bimol Singh, J When the matter is called up, none appeared for the petitioners. Mr. L. Raju, learned counsel appeared on behalf of the respondents and submitted that the present writ petition is not maintainable. As the counsel for the petitioners is absent, let thi ...
Manipur High Court (Imphal)
Thoudam Ongbi Akashini Devi Vs State Of Manipur & Anr.
.... Ahanthem Bimol Singh, J Mr. Mathuk Thumra, learned counsel appearing for the petitioner prays for taking up this matter after two weeks. Mr. W. Niranjit, learned Dy.GA appearing for the respondents has no objection. As prayed for, list this case again ...
Manipur High Court (Imphal)
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