Paokhomang Haokip; & 2 Ors. Vs State Of Manipur; & 3 Ors.
.... Government of Manipur, to consider the said representations on its own merit and in terms of the applicable law and to dispose of the same by issuing a speaking order within a stipulated period. Mr. Niranjan Sanasam, learned GA appearing for the respondents fairly submitted that as the pra ...
Manipur High Court (Imphal)
Cygnus Equipments And Rentals Pvt Ltd. Vs Takhellambam Swami Singh; & Anr.
.... hem Bimol Singh, J Mr. Gautam, learned counsel appearing for the petitioner prays for taking up these matters after 3 (three) weeks. Ms. Sandhyarani, learned counsel appearing for the respondents has no objection. As prayed for, list these cases again on 24.06.2024. Earlier ...
Manipur High Court (Imphal)
Kaikhosei Lhouvum & 82 Ors. Vs State Of Manipur & 2 Ors.
.... Issue notice in the connected application, returnable by 31-05-2024. Mr. Niranjan Sanasam, learned GA and Mr. S. Kaminikumar, learned CGSC entered appearance and accept notices on behalf of the respondents and hence, no formal notice is called for. List these cases again on 31-05-202 ...
Manipur High Court (Imphal)
Md. Ibotomba & 6 Ors. Vs Md. Yaqoob Khan & 4 Ors.
.... ed appearance and accepts notice on behalf of respondent No. 1 and Mr. Niranjan Sanasam, learned GA entered appearance and accepts notice on behalf of respondent Nos. 2, 3 & 4 and hence, no formal notice is called for in respect of the said respondents. Applicant is to take steps for se ...
Manipur High Court (Imphal)
Zakir Hussain & Anr. Vs State Of Manipur & Ors.
.... riate order as deem fit and proper within a stipulated period. Mr. Niranjan Sanasm, learned GA and Mr. A. Deni Sharma, learned counsel appearing for the respondents fairly submitted that as the prayer of the petitioners is confined only to the consideration and disposal of the representatio ...
Manipur High Court (Imphal)
Lunghonglung & 44 Ors. Vs State Of Manipur & 4 Ors.
.... 3, 4 & 5 submitted that counter affidavit on behalf of the respondents has already been filed. Mr. Niranjan Sanasam, learned GA appearing for the State respondents seeks three weeks’ time for filing counter affidavit. Mr. N. Zequeson, learned counsel appearing for the petitioners ...
Manipur High Court (Imphal)
Okram Bishamvor Singh & 22 Ors. Vs State Of Manipur & Anr.
.... Ahanthem Bimol Singh, J Mr. Y. Ashang, learned GA appearing for the respondents seeks two weeks’ time for filing counter affidavit. Mr. Kh. Tomba, learned counsel appearing for the petitioners has no objection. As prayed for, list this case again on ...
Manipur High Court (Imphal)
Manipur Peoples Party(MPP) & Anr. Vs Sorokhaibam Ibomcha Singh & 4 Ors.
.... t, learned counsel accepts notice on behalf of respondent Nos. 2 & 3; Mr. S. Vijayanand Sharma, learned senior panel counsel accepts notice on behalf of respondent No. 4; Ms. Bidyarani, learned counsel accepts notice on behalf of respondent No. 5; Mr. S. Sachindra, learned counsel accepts no ...
Manipur High Court (Imphal)
Nongmaithem Birendra Singh Vs Sukham Bihari Singh & 2 Ors.
.... Ahanthem Bimol Singh, J Mr. S. Biswajit, learned senior counsel assisted by Ms. Prista, learned counsel appearing for the respondents prays for taking up these matters after two weeks. Mrs. G. Pushpa, learned counsel appearing for the petitioners has no objection. As prayed f ...
Manipur High Court (Imphal)
Chingshubam Ashok Meetei Vs Hijam(N) Nongmaithem(O) Joymati Devi & 2 Ors.
.... Mr. S. Biswajit, learned senior counsel appearing for the applicant seeks leave to withdraw the present petition with liberty to file a fresh one if so advised. Mrs. G. Pushpa, learned counsel appearing for the respondents has no objection. Leave granted. The present petitio ...
Manipur High Court (Imphal)
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