Sanoujam Raghumani Singh & 10 Ors. Vs State Of Manipur & 2 Ors.
.... TAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Kh. Shumangou, learned counsel appearing for the petitioners seeks two weeks’ time for filing rejoinder affidavit. Mr. Phungyo Zingkhei, learned Dy. GA appearing for the official respondents has no objection. As prayed for, list this ...
Manipur High Court (Imphal)
Laishram Hemachandra Singh @ Laishram Nabachandra Singh Vs State Of Manipur & Ors.
.... MENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. W. Niranjit, learned Deputy GA appearing for the respondents seeks three weeks’ time for filing counter affidavit. Mr. Anjan Prasad Sahu, learned counsel appearing for the petitioner has no objection. As prayed for, list this cas ...
Manipur High Court (Imphal)
Thokchom Jitenkumar Singh Vs Manipur Pollution Control Board & Ors
.... NTTAG-JUDGMENT Ahanthem Bimol Singh, J Md. Abdul Baqee Khan, learned counsel appearing for the petitioner seeks one week’s time for filing rejoinder affidavit. Mr. A. Bheigya Meitei, learned counsel appearing for the respondents has no objection. As prayed for, list this ca ...
Manipur High Court (Imphal)
Meithuanlung Gangmei Vs State Of Manipur & 6 Ors.
.... appeared for the writ petitioner. Mr. W. Niranjit, learned Dy. GA appeared for the State respondents and Mr. N. Suresh, learned counsel appeared for the private respondent. As the counsel for the petitioner is absent today, let these cases be listed again on 24-05-2024. In the ...
Manipur High Court (Imphal)
Lainingthou Pakhangba Transport Association Vs State Of Manipur & 10 Ors.
.... the stay application. Ms. N. Jyotsana, learned counsel entered appearance and accepts notice on behalf of respondent Nos. 1 to 5 and hence, no formal notice is called for in respect of the said respondents. Petitioner is to take steps for service of notice upon the respondent Nos. 6 t ...
Manipur High Court (Imphal)
Khumba Lovejoy Vs State Of Manipur & Anr.
.... . Suresh, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition with liberty to file a fresh one if so advised. Mr. W. Niranjit, learned Dy. GA appearing for the respondents submitted that he has no objection. Leave granted. The present wr ...
Manipur High Court (Imphal)
Lairenjam (O) Radhesana Devi & Ors. Vs State Of Manipur & Ors.
.... Singh, J Mr. W. Niranjit, learned Deputy GA appearing for the respondents prays for taking up this matter after two weeks. Md. Shakir Khan and Mr. S. Inaocha, learned counsel appearing for the petitioners have no objection. As prayed for, list these cases again on 22-05-2024. ...
Manipur High Court (Imphal)
Lamjingba Auto Owners And Drivers Assn. Vs State Of Manipur & Ors.
.... -JUDGMENT Ahanthem Bimol Singh, J Ms. Rinika Maibam, learned counsel appearing for the petitioner in WP(C) No. 660 of 2018 seeks two weeks’ time for filing rejoinder affidavit. Mr. Th. Vashum, learned GA appearing for the respondents has no objection. As prayed for, list the ...
Manipur High Court (Imphal)
Sadananda Angom Vs Manipur Public Service Commission & Anr.
.... m Bimol Singh, J Ms. Prista, learned counsel appeared for the petitioner; Mr. W. Niranjit, learned Deputy GA appeared for the State respondents and Mr. Juno Rahman, learned counsel appeared for the MPSC. Due to paucity of time, hearing of these cases cannot be concluded today. As ...
Manipur High Court (Imphal)
State Of Manipur & Anr. Vs Dr. Haobam Anandi Devi & Anr.
.... Ahanthem Bimol Singh, J Ms. Jyotsana, learned counsel appearing for the petitioners prays for taking up this matter after two weeks. Mr. A. Rommel, learned counsel appearing for the respondents has no objection. As prayed for, list this case again o ...
Manipur High Court (Imphal)
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