Oinam Women Nishabandi Assn. & Anr. Vs Angomjambam Ongbi Tababi Devi & Ors.
.... JUDGMENT Ahanthem Bimol Singh, J It has been submitted by the counsel appearing for the parties that exchange of pleadings are complete and the matter can be posted for final hearing. As prayed for, list these cases for final hearing on 21-05-2024. Earlier interim order shal ...
Manipur High Court (Imphal)
HR Hringpham Vs Md. Najakat Ali & Ors
.... DGMENT Ahanthem Bimol Singh, J Mr. Ng. Somorjit, learned counsel appearing for the respondents seeks two days’ time for filing an affidavit showing proof of service of notice. Mr. A. Rommel, learned counsel appearing for the petitioner has no objection. As prayed for, list t ...
Manipur High Court (Imphal)
Waikhom Nimaichand Singh Vs Manoharmayum Geetchandra Sharma & Ors.
.... Ahanthem Bimol Singh, J As prayed for by the counsel appearing for the parties, list these cases again on 28-05-2024. Interim order, if any, shall continue till the next date. ...
Manipur High Court (Imphal)
Yambem Indravhuson Singh & Ors. Vs State Of Manipur Through The Commissioner, Consumer Affairs Food And Public Distribution (CAF & PD), Government Of Manipur, Secretariat Building, Babupara, P.O. & P.S. Imphal, District Imphal West, Manipur � 795001 & Ors.
.... to the Recruitment Rules for the post of Inspector, Weights and Measures, Government of India in column 9 of the RR stipulating subsequent increments will be subject to successful completion of Basic Training Course at the Indian Institute of Legal Metrology established by the Central Governmen ...
Manipur High Court (Imphal)
Yumnam Manaoba & Ors. Vs State Of Manipur, Through The Principal Secretary (Home), Government Of Manipur, Imphal, Manipur 795001 & Ors.
.... special viva voce test be conducted or called for the petitioners for the post of ASI of Police by applying the ratio in WP(C) Nos.760 and 376 of 2014 decided on 24.07.2015 and 818 of 2016 dated 15.05.2017, within a period of two months from the date of receipt of the copy of the order. [1 ...
Manipur High Court (Imphal)
M. Jamkhomang Haokip Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the learned counsel appearing for the parties, list these cases again on 27-05-2024. Interim order, if any, shall continue till the next date. ...
Manipur High Court (Imphal)
Philem Magha Singh Vs State Of Manipur
.... Ahanthem Bimol Singh, J On the joint prayer made by the learned counsel appearing for the parties, list this case again on 24-05-2024. Interim order, if any, shall continue till the next date. ...
Manipur High Court (Imphal)
JC-356629W Rajib Kumar Sarkar Vs Union Of India & 3 Ors.
.... Ahanthem Bimol Singh, J On the joint prayer made by the learned counsel appearing for the parties, list this case again on 23-05-2024. Interim order, if any, shall continue till the next date. ...
Manipur High Court (Imphal)
Samjetsabam Bimola Devi Vs Khoirom (O) Ibemcha Devi
.... Ahanthem Bimol Singh, J On the joint prayer made by the counsel appearing for the parties, list these cases again on 10-05-2024. Interim order, if any, shall continue till the next date. ...
Manipur High Court (Imphal)
Km. Nengneiting Kipgen Vs State Of Manipur & 7 Ors.
.... JUDGMENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. P. Tomcha, learned counsel appearing for the petitioner prays for taking up these matters after two weeks. Mr. Th. Vashum, learned GA appearing for the respondents has no objection. As prayed for, let these cases be listed aga ...
Manipur High Court (Imphal)
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