Naorem Bina Singh Vs State Of Manipur; & Ors.
.... Murtaza Ahmed, learned counsel appearing for the petitioner, seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised. Mr. Th. Vashum, learned Government Advocate, appearing for the respondents, has no objection. Leave granted. The presen ...
Manipur High Court (Imphal)
Ima Langnubi Cattle Farming Co operative Society Ltd. Vs State Of Manipur; & Ors.
.... J Mr. I. Denning, learned counsel, appeared for the petitioner and Mr. H. Debendra, learned Dy. Advocate General, Manipur, appeared for the State respondents. As prayed for by the learned counsel appearing for the parties, list these cases again on 03.04.2024. Prayer for passing ...
Manipur High Court (Imphal)
Thiyam Nityai Singh; & Ors. Vs Manipur Rowing Association; & Ors.
.... Ahanthem Bimol Singh, J Mr. Dayali Elangbam, learned counsel appearing for the respondents, prays for taking up this matter after three weeks. Prayer is allowed. List this case again on 17.04.2024. ...
Manipur High Court (Imphal)
Lairenjam (O) Radhesana Devi & 4 Ors. Vs State Of Manipur & 3 ors.
.... l Singh, J Md. Sakir Khan, learned counsel appearing for the petitioner in WP(C) No. 50 of 2018, prays for taking up these cases after the holi vacation. Mr. Inaocha, learned counsel and Mr. Niranjan Sanasam, learned G.A., appearing for the parties, submit that they have no objection. ...
Manipur High Court (Imphal)
Armstrong Pame Vs Lanranglung Gondaimei
.... r the petitioner seeks three weeks’ time for filing objection to the connected application. At the same time, Mr. Niranjan Sanasam, learned GA appearing for the respondents also seeks three weeks’ time for filing counter affidavit to the main writ petition. All the prayers are allowed. ...
Manipur High Court (Imphal)
Khwairakpam Aruna Devi Vs State Of Manipur
.... Ahanthem Bimol Singh, J Mr. Ch. Robinchandra, learned counsel appearing for the petitioner, seeks 2(two) weeks time for filing impleadment application. Prayer is allowed. List this case again on 26.04.2024. ...
Manipur High Court (Imphal)
Soigupat & Laphupat Re Construction Committee Vs State Of Manipur & Ors.
.... ol Singh, J None appeared for the petitioner. Mr. A. Bheigya Meitei, learned counsel appearing for the respondents submitted counter affidavit on behalf of the respondents has already been filed. As prayed for, list this case again on 25-04-2024. In the meantime, petitioner ...
Manipur High Court (Imphal)
SapamPyari Devi Vs Accountant General (A & E) & Ors.
.... m Bimol Singh, J Mr. Th. Vashum, learned GA and Mr. S. Suresh, learned counsel appearing for the respondents seek two weeks’ time for filing reply to the rejoinder affidavit filed by the petitioner. Mr. Prasanta, learned counsel appearing some of the petitoner has no objection. A ...
Manipur High Court (Imphal)
Sarungbam Medini Devi Vs Union Of India & Ors.
.... Ahanthem Bimol Singh, J Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondents No. 1, 2 and 3 seeks three weeks’ further time for filing counter affidavit. Mr. Naothoiba, learned counsel appearing for the petitioner has no objection. As prayed f ...
Manipur High Court (Imphal)
Seijathang Khongsai & Anr. Vs State Of Manipur & Ors.
.... gh, J Mr. A. Bheigya Meitei, learned counsel appearing for the official respondents seeks three weeks’ further time for filing counter affidavit. Ms. Vasochan Ragui, learned counsel appearing for the petitioners has no objection. As prayed for, list this case again on 26-04-2024. ...
Manipur High Court (Imphal)
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